High Courts20 Dec 2011Dismissed
The Executive Engineer, Himachal Pradesh State Electricity Board, Electrical Division Manali, District Kullu, H.P. Vs Sh. Bhoop Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0288
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 4 of 152
High Courts20 Dec 2011Dismissed
State of Himachal Pradesh Vs Prem Lal and Narinder Kumar
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0248
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts20 Dec 2011Allowed
Manpreet Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0245
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 161, 357Evidence Act, 1872 — Section 35
High Courts20 Dec 2011Dismissed
State of Himachal Pradesh Vs Mohan Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0241
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 363, 366
High Courts20 Dec 2011
The Executive Engineer, Himachal Pradesh State Electricity Board, Electrical Division Manali, District Kullu, H.P. Vs Sh. Sohan Lal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0239
High Courts20 Dec 2011
Ravinder Kumar (Const. No. 180) Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0118
High Courts20 Dec 2011Dismissed
Tawari Vs Smt. Leela Devi and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0068
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 4
High Courts20 Dec 2011Dismissed
The Executive Engineer, Himachal Pradesh State Electricity Board, Electrical Division Manali, District Kullu, H.P. Vs Sh. Girdhari Lal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0064
High Courts20 Dec 2011Dismissed
Shri Baldev Singh Vs Shri Raghbir Singh, Smt. Rachna Devi and Shri Nasib Singh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0056
High Courts20 Dec 2011
Karam Chand Sama Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0055
High Courts20 Dec 2011
Ajay Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0046
High Courts20 Dec 2011Dismissed
Pawan Kumar Thakur Vs Dr. Y.S. Parmar University of Horticulture and Forestry, Nauni, District Solan, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0037
High Courts19 Dec 2011
Shri Kuldeep Singh Vs State of H.P., The Principal Chief Conservator of Forests (Wildlife) Himachal Pradesh, Shimla-1, District Forest Officer (Wildlife) Kullu, District Kullu, Himachal Pradesh and Sh. Urmesh Singh, Junior Engineer (Forest) Circle Changer, District Builaspur, Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0382
High Courts19 Dec 2011
Krishan Chand, Jai Kishan, Roshan Lal and Madan Lal Vs State of H.P. and Pr. Chief Conservator of Forest, Shimla H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0373
High Courts19 Dec 2011
Komal Chand Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0372
High Courts19 Dec 2011
M/s Thind Picnic Spot Vs State Bank of Patiala and Shri Neeraj Goel
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0370
High Courts19 Dec 2011
Som Raj Vs Piar Singh and Others
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0369
Criminal Procedure Code, 1973 (CrPC) — Section 372
High Courts19 Dec 2011Dismissed
State of Himachal Pradesh Vs Surajmal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0365
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20
High Courts19 Dec 2011Allowed
Ram Padam Vs State of Himachal Pradesh and Superintending Engineer, I and PH Cricle Rekong Peo, District Kinnaur, H.P.
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0301
High Courts19 Dec 2011Dismissed
Sh. Rattan Dass Vs Sh. Moti Lal, Sh. Shamsher Singh and Sh. Jai Lal
High Court Of Himachal Pradesh · (2011) 12 SHI CK 0296
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 41 Rule 27, 11, 151, 94