High Courts07 Apr 2011Allowed
Kamaljeet Kaur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0172
Central Civil Services (Leave) Rules, 1972 — Rule 30, 39, 39(2)C, 40, 7
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 118 of 152
High Courts07 Apr 2011
Kalsi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0156
High Courts07 Apr 2011
Suman Prakash Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0142
High Courts07 Apr 2011Dismissed
Rakesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0140
High Courts07 Apr 2011Dismissed
Netar Singh and others Vs Lajya Devi and others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 229
Evidence Act, 1872 — Section 50, 60
High Courts07 Apr 2011Allowed
Suresh Kumar Vs M/S Dignity Motors Finance Limited and Others
High Court Of Himachal Pradesh · AIR 2011 HP 123 : (2011) 2 ShimLC 156
Civil Procedure Code, 1908 (CPC) — Section 34
High Courts07 Apr 2011Dismissed
National Insurance Company Vs Smt. Meena Kumari and Others
High Court Of Himachal Pradesh · (2011) ACJ 2017 : (2011) 3 TAC 364
Motor Vehicles Act, 1988 — Section 147(1), 147(3), 149(2), 163A, 2(40)
High Courts07 Apr 2011Dismissed
National Insurance Co. Ltd. Vs Gurdai and others
High Court Of Himachal Pradesh · (2011) ACJ 2624 : (2012) 3 TAC 503
Motor Vehicles Act, 1988 — Section 170
High Courts06 Apr 2011
Oriental Insurance Co. Ltd. Vs Dharam Singh and Others
High Court Of Himachal Pradesh · (2013) 1 ACC 690 : (2013) ACJ 80
Motor Vehicles Act, 1988 — Section 147, 165
High Courts06 Apr 2011
Jiwan Prakash Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0379
High Courts06 Apr 2011
Jai Pal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0378
Central Civil Services (Pension) Rules, 1972 — Rule 38
High Courts06 Apr 2011
Ganga Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0376
High Courts06 Apr 2011Allowed
Sh. Diwakar Kamal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0375
High Courts06 Apr 2011Allowed
Devender Pal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0371
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 240, 245(1)Penal Code, 1860 (IPC) — Section 403, 405, 406, 420
High Courts06 Apr 2011
Rohit Bhardwaj and Another Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0369
High Courts06 Apr 2011
Rakesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0368
High Courts06 Apr 2011
Dr. Ganga Rawat Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0367
High Courts06 Apr 2011
Daljeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0310
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Sukh Dev Singh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0309
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 34, 392
High Courts06 Apr 2011
Smt. Sandhya Devi Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0305