High Courts11 Apr 2011Dismissed
Gurdayal Vs H.P.S.E.B. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0210
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 116 of 152
High Courts11 Apr 2011Dismissed
Ram Ditta and Others Vs Virender Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0160
High Courts11 Apr 2011
Inder Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0133
High Courts11 Apr 2011Allowed
Mauji Ram Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0131
High Courts11 Apr 2011Dismissed
Abhishek Sheel Dutt Vs Punjab National Bank and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0127
High Courts11 Apr 2011
Gurpal Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0120
High Courts11 Apr 2011
Megh Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0115
High Courts11 Apr 2011
Prem Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0114
High Courts11 Apr 2011
Dandu Lal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0113
High Courts11 Apr 2011Dismissed
Ranjeet Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 2 ShimLC 483
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 376, 506
High Courts11 Apr 2011
Arun Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0062
High Courts11 Apr 2011Allowed
Hans Raj Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0034
High Courts11 Apr 2011
Vias Dev Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0033
High Courts11 Apr 2011Allowed
Smt. Kavita Arora Vs Amit Arora and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0030
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 101, Order 21 Rule 35, Order 21 Rule 97, 47Constitution of India, 1950 — Article 227
High Courts11 Apr 2011
Shalu Chauhan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0027
High Courts11 Apr 2011
Suresh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0011
High Courts08 Apr 2011
Pohlo Ram Vs Amar Singh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0345
High Courts08 Apr 2011
Smt. Swarni Devi Vs Smt. Sham Sundri and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0344
High Courts08 Apr 2011Allowed
Smt. Senu Vs Suresh Sharma and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0343
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts08 Apr 2011Dismissed
Harbeer Katoch Vs State of Himachal Pradesh State of Himachal Pradesh Vs Harbeer Katoch and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 324, 34