High Courts13 Apr 2011
Jitender Kumar Vs H.P.S.E.B.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0316
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 115 of 152
High Courts13 Apr 2011Allowed
Manav Bharti University Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0307
Manav Bharti University (Establishment and Regulation) Act, 2009 — Section 37
High Courts13 Apr 2011
Hardev Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0300
Criminal Procedure Code, 1973 (CrPC) — Section 100, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts13 Apr 2011Dismissed
Tara Devi Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0214
Limitation Act, 1963 — Section 5
High Courts13 Apr 2011
Longu Ram Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0213
High Courts13 Apr 2011
Satish Chand Vs Manoj Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0159
Constitution of India, 1950 — Article 227
High Courts13 Apr 2011Allowed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0158
Civil Procedure Code, 1908 (CPC) — Section 100Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 101, 118, 118(1), 121A, 171
High Courts13 Apr 2011
Rattan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0129
High Courts13 Apr 2011Dismissed
Jaswant Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0095
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 2, 2(2)
High Courts13 Apr 2011Allowed
Kalawati and Another Vs Sudhir Chand and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0080
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Apr 2011Dismissed
Dhale Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0069
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 506
High Courts13 Apr 2011Dismissed
Balbir Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0067
High Courts13 Apr 2011Dismissed
Rajesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0065
High Courts13 Apr 2011Allowed
Uma Dutt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0061
High Courts13 Apr 2011
Parveen Gupta Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0029
High Courts11 Apr 2011
National Insurance Company Ltd. Vs Kushal Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0342
High Courts11 Apr 2011
Mohan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0329
High Courts11 Apr 2011
Sansar Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0326
High Courts11 Apr 2011
Chuni Lal Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0325
High Courts11 Apr 2011Allowed
Urmila Verma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 193