High Courts08 Apr 2011Dismissed
Gian Bahadur Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0333
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 20B
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 117 of 152
High Courts08 Apr 2011Dismissed
Jonda Ram Vs Piar Chand and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0332
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Apr 2011Allowed
Narender Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0331
Narcotic Drugs and Psychotropic Substances (Amendment) Act, 2001 — Section 20, 50, 50(1), 50(5), 50(6)
High Courts08 Apr 2011Dismissed
Rajesh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0253
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts08 Apr 2011
Yash Paul Singh Jaswal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0128
Penal Code, 1860 (IPC) — Section 409, 420, 465, 477A
High Courts08 Apr 2011Dismissed
Karam Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0125
Constitution of India, 1950 — Article 226
High Courts08 Apr 2011Dismissed
Kesar Singh Vs Laxmi Singh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0116
High Courts08 Apr 2011Dismissed
Mangal Chand Vs Kam Nath
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0032
Limitation Act, 1963 — Section 10
High Courts08 Apr 2011
Parveen Kumar Vs Himachal Pradesh Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0002
High Courts07 Apr 2011Dismissed
Employees Provident Fund Organization Vs Himachal Pradesh State Forest Corporation and Another
High Court Of Himachal Pradesh · (2011) 3 ShimLC 353
Central Excises and Salt Act, 1944 — Section 35Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 25, 26, 29
High Courts07 Apr 2011
Mehar Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0373
Penal Code, 1860 (IPC) — Section 279, 337
High Courts07 Apr 2011
Sohan Singh Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0372
High Courts07 Apr 2011
Smt. Kurmala Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0306
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Limitation Act, 1963 — Section 9
High Courts07 Apr 2011
Kuldeep Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0200
High Courts07 Apr 2011
Raghunath Singh Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0195
High Courts07 Apr 2011Allowed
Hari Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0194
High Courts07 Apr 2011Dismissed
Nathu Ram Vs Ram Nath and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0186
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Transfer of Property Act, 1882 — Section 107, 123, 16, 54, 59
High Courts07 Apr 2011Dismissed
Krishna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0185
Constitution of India, 1950 — Article 14, 16, 39BIndustrial Disputes Act, 1947 — Section 2, 25, 25F
High Courts07 Apr 2011
Praveen Kumar and Others Vs Naranjan Singh through L.Rs. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0181
High Courts07 Apr 2011
State of H.P. Vs Partap Singh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0179
Evidence Act, 1872 — Section 34Penal Code, 1860 (IPC) — Section 408