High Courts06 Apr 2011Dismissed
Panna Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0304
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 119 of 152
High Courts06 Apr 2011
Dr. Jai Bhagwan Chaudhary Vs Himachal Pradesh Krishi Vishya Vidyalaya
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0274
Administrative Tribunals Act, 1985 — Section 21
High Courts06 Apr 2011
Satish Kumar Thakur and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0273
High Courts06 Apr 2011Allowed
Ranjeet Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0271
High Courts06 Apr 2011
Tarsem Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 246
High Courts06 Apr 2011
Shayam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0251
High Courts06 Apr 2011
Karam Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0250
High Courts06 Apr 2011
Ramesh Kumar and Another Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0248
High Courts06 Apr 2011Dismissed
Jagat Singh Vs Nain Singh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 152
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts06 Apr 2011
Qimat Rai Gupta and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) LLR 945 : (2011) 2 ShimLC 268
Constitution of India, 1950 — Article 14Factories Act, 1948 — Section 100, 2, 7, 87, 92
High Courts06 Apr 2011Dismissed
State of H.P. Vs Narain Dass and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0245
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Vijay Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0205
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 326, 341, 506
High Courts06 Apr 2011Allowed
Harbans Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0197
High Courts06 Apr 2011Allowed
Manu Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0193
High Courts06 Apr 2011
Poonam Kumari Vs H.P. University and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0190
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Rajesh Kumar alias Bintu
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0187
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376
High Courts06 Apr 2011Dismissed
The Managing Director, H.P. Tourism Development Corporation Ltd. and Another Vs Ghanshyam
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0184
High Courts06 Apr 2011Allowed
State of Himachal Pradesh Vs Joginder Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0180
Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts06 Apr 2011
Nirmal Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0178
High Courts06 Apr 2011
Abhishek Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0177