High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Kama Nand and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0176
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 336, 337, 338
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 120 of 152
High Courts06 Apr 2011Dismissed
State of Himachal Pradesh Vs Shyam Chand Katoch
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 376
High Courts06 Apr 2011Dismissed
Shiv Om Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0171
High Courts06 Apr 2011Dismissed
Madhu Bala Vs State of Himachal Pradesh State of H.P. Vs Madhu Bala and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0155
Criminal Procedure Code, 1973 (CrPC) — Section 161, 218, 219, 220Penal Code, 1860 (IPC) — Section 109, 120B, 306, 34, 366
High Courts06 Apr 2011Dismissed
Tota Ram Vs H.P. State Pollution Control Board
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0149
High Courts06 Apr 2011
Vikram S. Panwar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0148
High Courts06 Apr 2011
Prittam Singh Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0147
High Courts06 Apr 2011
Bhagi Rath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0146
Constitution of India, 1950 — Article 14, 311(2)
High Courts06 Apr 2011
Mehar Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0145
High Courts06 Apr 2011
Kartar Singh Sen Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0143
High Courts06 Apr 2011
Jawala Parshad Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0119
Hindu Marriage Act, 1955 — Section 29(2)
High Courts06 Apr 2011
Pawana Kumari Vs Secretary Education, Govt. of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0089
High Courts06 Apr 2011Allowed
Yashwant Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0088
Constitution of India, 1950 — Article 300A
High Courts06 Apr 2011
Pawan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0087
High Courts06 Apr 2011
Sheetla Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0086
High Courts06 Apr 2011
Sardar Singh Vs Smt. Salam Pati and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0085
High Courts05 Apr 2011
Laxmi Devi Vs H.P.S.E.B. Ltd. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0377
High Courts05 Apr 2011Dismissed
State of H.P. Vs Hira Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0370
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 379, 420, 467, 468
High Courts05 Apr 2011Allowed
Jarnail Singh Vs The Senior Executive Engineer, HPSEB
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0308
Industrial Disputes Act, 1947 — Section 25F
High Courts05 Apr 2011
L.S. Thakur Vs Punjab National Bank and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 239