High Courts05 Apr 2011
V.K. Sharma Vs Minakshi Sharma and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0275
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 14(3)Constitution of India, 1950 — Article 227
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 121 of 152
High Courts05 Apr 2011Allowed
Ram Rattan and Others Vs Asha and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0272
Constitution of India, 1950 — Article 227
High Courts05 Apr 2011
Sudesh Kumari and Others Vs HPSEB
High Court Of Himachal Pradesh · (2011) 3 ShimLC 438
High Courts05 Apr 2011
Parma Nand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0258
High Courts05 Apr 2011
Sanjeev Kumar Vs H.P. Tourism Development Corporation and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0249
Constitution of India, 1950 — Article 226
High Courts05 Apr 2011
Lalita Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0206
High Courts05 Apr 2011Dismissed
The State of H.P. Vs Mahender Pal and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0201
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 147, 307, 323, 326, 506
High Courts05 Apr 2011Dismissed
State of Himachal Pradesh Vs Hari Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0199
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 323, 324, 326, 34, 342
High Courts05 Apr 2011Dismissed
State of Himachal Pradesh and Others Vs Dr. Ramesh Sharma "Arun"
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0198
High Courts05 Apr 2011Dismissed
Mangat Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0196
High Courts05 Apr 2011
Beli Ram Kaundal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0192
High Courts05 Apr 2011Dismissed
The Chief Engineer and Others Vs Secretary Bijlee Majdoor Sangh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0191
High Courts05 Apr 2011Allowed
Oriental Insurance Company Vs Lekh Ram and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 419 : (2011) 3 TAC 394
Consumer Protection Act, 1986 — Section 2, 2(14), 3
High Courts05 Apr 2011Dismissed
State of Himachal Pradesh Vs Daya Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0183
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313, 378Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 120B, 218, 379, 420, 467
High Courts05 Apr 2011
Anil Kumar @ Lucky Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 120B, 304, 328, 395
High Courts05 Apr 2011
T.C. Bhardwaj Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0174
High Courts05 Apr 2011Dismissed
State of H.P. Vs Bal Krishan Sharma
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0173
Prevention of Corruption Act, 1988 — Section 13(1), 7
High Courts05 Apr 2011Dismissed
Kanta Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0141
High Courts04 Apr 2011
Subhash Chand, Ors. Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0299
High Courts04 Apr 2011
State of H.P. Vs Khiyali Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0284
Criminal Procedure Code, 1973 (CrPC) — Section 313