High Courts01 Apr 2011
Ashok Kumar Gupta Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0152
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 123 of 152
High Courts01 Apr 2011
Subhadra Chauhan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0151
High Courts01 Apr 2011
Bhagheshwari Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0150
High Courts01 Apr 2011Dismissed
State of H.P. Vs Hans Peter Wuthrich
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0077
Arms Act, 1959 — Section 25Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts01 Apr 2011Allowed
Jagdish Chand. Vs The State of H.P.and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 174
Central Civil Services (Civil Courts Act) Rules, 1965 — Rule 11, 14, 16, 18, 19(2)Penal Code, 1860 (IPC) — Section 279, 337, 338
High Courts01 Apr 2011
Ashok Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0025
High Courts01 Apr 2011
Kaushalya Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0024
High Courts01 Apr 2011
R.C. Soda Vs State of HP
High Court Of Himachal Pradesh · (2011) 4 Crimes 329 : (2011) 2 ShimLC 110
Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts01 Apr 2011Dismissed
Pramodh Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0021
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts31 Mar 2011Allowed
Suresh Verma Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0281
High Courts31 Mar 2011Allowed
Virender Paul Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0280
High Courts31 Mar 2011
Lakhanpal Fabricators Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0279
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts31 Mar 2011
Ashok Kumar Vs Harsh Vardhan Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0277
High Courts31 Mar 2011
Kishore Kumar Vs P. Mitra and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0203
High Courts31 Mar 2011Dismissed
Manohar Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0201
Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 — Section 15
High Courts31 Mar 2011
Mehar Chand Shukla Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0137
High Courts31 Mar 2011Dismissed
Laxmi Nand Vs Chandu Ram and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0130
Constitution of India, 1950 — Article 227
High Courts31 Mar 2011Dismissed
Ravi Kumar Sharma Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0108
High Courts31 Mar 2011Dismissed
Bhupinder Singh Vs Prakash Chand and Another
High Court Of Himachal Pradesh · (2011) 4 CivCC 403 : (2011) 3 RCR(Criminal) 457 : (2011) 3 RCR(Criminal) 457
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts31 Mar 2011
Devi Singh and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 1 ShimLC 470
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120B, 218, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)