High Courts31 Mar 2011
Ram Lal and Others Vs Union of India (UOI) and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0070
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 124 of 152
High Courts31 Mar 2011
Jagat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0063
High Courts30 Mar 2011Dismissed
Saneh Lata Vs H.P. State Handicrafts and Handloom Corporation Ltd. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0274
Administrative Tribunals Act, 1985 — Section 19
High Courts30 Mar 2011
Milap Chand Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0273
High Courts30 Mar 2011
Suresh Raj Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0272
High Courts30 Mar 2011
Chand Ram Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0271
High Courts30 Mar 2011
Randhir Singh Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0270
High Courts30 Mar 2011
Sunil Kaundal Vs Sher Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0269
High Courts30 Mar 2011
Lachhi Ram Thakur Vs Tek Chand and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0268
High Courts30 Mar 2011
United India Insurance Company Ltd. Vs Lobhi Ram and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0213
Motor Vehicles Act, 1988 — Section 147, 165, 166
High Courts30 Mar 2011Dismissed
Chandu Ram Vs Jagat Ram
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0212
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5
High Courts30 Mar 2011Dismissed
Amar Singh and Others Vs Pushpa Khanna and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0211
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts30 Mar 2011Dismissed
Lafarge India Pvt. Limited and Another Vs Attar Chand and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0210
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10
High Courts30 Mar 2011
Uttra Thakur and Others Vs P.C. Dhiman and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0204
High Courts30 Mar 2011Dismissed
Jeet Ram Vs Kamla Devi
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 13, 25
High Courts30 Mar 2011Dismissed
Pawan Kumar Thakur Vs Dr. Y.S. Parmar University and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 124
Constitution of India, 1950 — Article 14, 16
High Courts30 Mar 2011
Jeewan Kumar Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0198
High Courts30 Mar 2011Allowed
Maghu Ram Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0197
High Courts30 Mar 2011Allowed
Kedar Nath Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0194
High Courts30 Mar 2011Dismissed
Ran Singh and Another Vs Thunia and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0139