High Courts30 Mar 2011
United India Insurance Company Ltd. Vs Rigzin Gailchhan and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0138
Motor Vehicles Act, 1988 — Section 147, 165, 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 125 of 152
High Courts30 Mar 2011Dismissed
Neel Kumar @ Neelu Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0136
Penal Code, 1860 (IPC) — Section 376, 377, 511
High Courts30 Mar 2011
Chuni Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0132
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts30 Mar 2011Dismissed
Parsino Devi Vs Thunia and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0109
High Courts30 Mar 2011Allowed
Smt. Kharo and Others Vs Sh. Lalit Kumar and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0078
High Courts30 Mar 2011Allowed
Bhupinder Kumar Sharma Vs Dr. Y.S. Parmar University of Horticulture and Forestry
High Court Of Himachal Pradesh · (2011) 2 ShimLC 256
Constitution of India, 1950 — Article 12, 14, 16, 21Contract Act, 1872 — Section 23
High Courts30 Mar 2011
Bodh Raj Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0076
High Courts30 Mar 2011
Daulat Ram Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0075
High Courts30 Mar 2011Allowed
Milap Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0074
Contract Act, 1872 — Section 23
High Courts30 Mar 2011
Ramesh Chand Vs The Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0073
High Courts30 Mar 2011Allowed
Pritam Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0072
Central Civil Services (Pension) Rules, 1972 — Rule 19, 88
High Courts30 Mar 2011Dismissed
Raksha Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0071
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13Limitation Act, 1963 — Section 5
High Courts30 Mar 2011
Ram Prashad Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0067
Central Civil Services (Pension) Rules, 1972 — Rule 68, 68(1)
High Courts30 Mar 2011Allowed
Prakash Chand Kalia Vs HRTC and Another
High Court Of Himachal Pradesh · (2012) 1 DMC 597
High Courts30 Mar 2011
Deepak Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0064
High Courts30 Mar 2011Dismissed
State of Himachal Pradesh Vs Balbir
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 25Forest Act, 1927 — Section 33, 68, 68(2), 82
High Courts30 Mar 2011Disposed Off
United India Insurance Company Ltd. Vs Satish Kumar and Others
High Court Of Himachal Pradesh · (2013) 4 ALLMR 77
Motor Vehicles Act, 1988 — Section 147, 165, 166
High Courts30 Mar 2011
State of Himachal Pradesh Vs Suresh Chand Katoch and Another
High Court Of Himachal Pradesh · (2011) 2 ShimLC 497
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 313Penal Code, 1860 (IPC) — Section 120B, 409, 420, 465, 467Prevention of Corruption Act, 1947 — Section 5(2)
High Courts29 Mar 2011
Man Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 2 ShimLC 148
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Mar 2011
Rattan Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0275