High Courts28 Mar 2011Dismissed

State of H.P. Vs Rajinder Singh and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0134

Forest Act, 1927 — Section 41, 42Penal Code, 1860 (IPC) — Section 12B, 379, 420, 467, 468Prevention of Corruption Act, 1988 — Section 5(2)