High Courts21 Mar 2011
Amro Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0026
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 128 of 152
High Courts21 Mar 2011
O.C. Saklani Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0025
High Courts21 Mar 2011
Jiwan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 ShimLC 434
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 174Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 113A, 306, 309, 498A
High Courts21 Mar 2011
M/s. TRG-Ajay-Vijay (Joint Venture) Vs State of H. P. and Others
High Court Of Himachal Pradesh · AIR 2011 HP 96
High Courts18 Mar 2011Dismissed
Duni Chand and Another Vs Sita Ram and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0342
High Courts18 Mar 2011
Ishwar Dass Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0336
Constitution of India, 1950 — Article 309
High Courts18 Mar 2011
Rajesh Kumar and Others Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0319
High Courts18 Mar 2011Allowed
Bhisham Singh Vs Union of India (UOI) and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0312
Central Civil Services (Pension) Rules, 1972 — Rule 48B
High Courts18 Mar 2011
Arien New Delhi Pvt. Ltd. Vs NTPC Limited
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0262
High Courts18 Mar 2011
State of Himachal Pradesh Vs Mithan Singh (dead) through LRs.
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0259
Civil Procedure Code, 1908 (CPC) — Section 11, 80Himachal Pradesh Land Revenue Act, 1954 — Section 163, 171Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 — Section 3(2), 3(5), 3(6)
High Courts18 Mar 2011
Gopal Thapa Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0257
High Courts18 Mar 2011
Vinay Sharma Vs Mohinder Singh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0216
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 Mar 2011Dismissed
State of Himachal Pradesh Vs Manohar Singh
High Court Of Himachal Pradesh · (2011) 4 RCR(Criminal) 424 : (2011) 4 RCR(Criminal) 424 : (2011) 2 ShimLC 80
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338
High Courts18 Mar 2011
Sushil Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0166
High Courts18 Mar 2011
Rajinder Singh and Others Vs Himachal Pradesh Krishi Vishva Vidalaya and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0162
Constitution of India, 1950 — Article 16
High Courts18 Mar 2011
Anek Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0048
Constitution of India, 1950 — Article 14, 16, 16(2)
High Courts18 Mar 2011Dismissed
State of Himachal Pradesh Vs Sukh Dev Singh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0044
Penal Code, 1860 (IPC) — Section 323, 34, 341, 451, 506
High Courts18 Mar 2011
Jagbir Singh Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 168
High Courts18 Mar 2011Dismissed
Harnek Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 266
Constitution of India, 1950 — Article 14, 16Penal Code, 1860 (IPC) — Section 465
High Courts18 Mar 2011Dismissed
Union of India (UOI) Vs Kundan Construction Company
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0016
Arbitration and Conciliation Act, 1996 — Section 13(3), 34, 37Limitation Act, 1963 — Section 5