High Courts17 Mar 2011
Suresh Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0344
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 129 of 152
High Courts17 Mar 2011Allowed
Shyam Lal Sharma and Others Vs Director Horticulture and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0339
High Courts17 Mar 2011Dismissed
State of H.P. Vs Mast Ram and Another
High Court Of Himachal Pradesh · (2011) 3 Crimes 628 : (2011) 1 ShimLC 495
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 120B, 409Prevention of Corruption Act, 1988 — Section 13(2)
High Courts17 Mar 2011
Sunita Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0322
High Courts17 Mar 2011
Surender Pal Verma Vs H.P. State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0318
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11(16), 11(17), 11(4), 15(2)
High Courts17 Mar 2011Allowed
Bahadur Singh Negi Vs State of H.P
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0313
Criminal Procedure Code, 1973 (CrPC) — Section 313Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 11, 12, 18, 20Prevention of Corruption Act, 1947 — Section 120B, 420, 467, 468, 471
High Courts17 Mar 2011Dismissed
State of H.P. Vs Tek Chand
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0311
Criminal Procedure Code, 1973 (CrPC) — Section 173, 207Penal Code, 1860 (IPC) — Section 409Prevention of Corruption Act, 1947 — Section 5(2)
High Courts17 Mar 2011
Ashwani Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 119
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(9), 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 323, 324
High Courts17 Mar 2011
Banwari Lal Verma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0303
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Central Civil Services (Pension) Rules, 1972 — Rule 9
High Courts17 Mar 2011
Satya Pal Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0261
High Courts17 Mar 2011
Shiv Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0165
High Courts17 Mar 2011Dismissed
State of Himachal Pradesh Vs Karam Singh
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0093
Criminal Procedure Code, 1973 (CrPC) — Section 100(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 20, 50
High Courts17 Mar 2011
Uma Sharma Vs H.P. Child Welfare Council and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0055
High Courts17 Mar 2011
Kamlesh Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0052
High Courts17 Mar 2011
Daya Ram Kaundal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0045
High Courts17 Mar 2011
Praveen Kumar Vimal Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0030
High Courts17 Mar 2011
State of H.P. and Another Vs Tara Dutt and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0017
Land Acquisition Act, 1894 — Section 18, 23(1)(A), 4, 6, 9
High Courts17 Mar 2011Dismissed
Suman Bala Vs Vipin Kumar
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0014
Guardians and Wards Act, 1890 — Section 9Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts17 Mar 2011
Ramesh Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0012
High Courts16 Mar 2011
Union of India (UOI) and Others Vs Diwakar Dutt Sharma
High Court Of Himachal Pradesh · (2011) 03 SHI CK 0337