High Courts16 Mar 2011Dismissed

State of H.P. Vs Durga Dass Bhardwaj and Others

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0316

Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 467Prevention of Corruption Act, 1988 — Section 13(2)
High Courts16 Mar 2011Dismissed

Nagesh Vs Godawari and Others

High Court Of Himachal Pradesh · (2011) 2 ShimLC 183

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 47Himachal Pradesh Land Revenue Act, 1954 — Section 171, 37, 37(3)Himachal Pradesh Tenancy and Land Reforms Act, 1972 — Section 104
High Courts16 Mar 2011

Mohan Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2011) CriLJ 2413 : (2011) 5 RCR(Criminal) 289

Penal Code, 1860 (IPC) — Section 100, 104, 415, 469, 499
High Courts16 Mar 2011Dismissed

Deepak Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0215

Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts16 Mar 2011Allowed

State of H.P. Vs R.S. Rawat

High Court Of Himachal Pradesh · (2011) 03 SHI CK 0179

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 120B, 409, 467, 468Prevention of Corruption Act, 1947 — Section 5(2)