High Courts19 Apr 2011
Jagdish Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0212
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 113 of 152
High Courts19 Apr 2011
Daya Ram Vs H.P. Milkfed and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0137
High Courts19 Apr 2011
Narender Thakur Vs State of H. P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 363Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts19 Apr 2011
Gujjar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0135
High Courts19 Apr 2011Dismissed
Bachhitar Singh Vs Krishan Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0134
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts19 Apr 2011
Sant Ram Vs State of Himachal Pradesh State of Himachal Pradesh Vs Dhanna Ram and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0035
Penal Code, 1860 (IPC) — Section 173, 218, 379, 41, 42
High Courts19 Apr 2011
Kamlesh Samyal Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0031
High Courts18 Apr 2011Allowed
Nigam Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0340
High Courts18 Apr 2011
Preeti and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0337
High Courts18 Apr 2011
Lekh Raj Tekra Vs Raniya Ram and Others
High Court Of Himachal Pradesh · (2011) 2 ShimLC 480
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 227
High Courts18 Apr 2011
Ram Sara Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0327
High Courts18 Apr 2011
Prem Lata and Others Vs B.B.M.B. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0323
High Courts18 Apr 2011Dismissed
Dayal Devi Batra Vs Urmila Mathur
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0322
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts18 Apr 2011
Dr. S.N. Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0321
High Courts18 Apr 2011Allowed
Dr. Jagat Ram Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0320
High Courts18 Apr 2011
Dev Bahadur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0319
High Courts18 Apr 2011Dismissed
Pawan Kumar Vs Hem Raj and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0317
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 26, Order 41 Rule 6
High Courts18 Apr 2011Dismissed
Ganga Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0313
High Courts18 Apr 2011
Suman Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0254
High Courts18 Apr 2011Dismissed
Sandhu Ram Vs Rakro and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0215