High Courts21 Apr 2011Dismissed
K. P. Singh Vs High court of H.P. and Another
High Court Of Himachal Pradesh · (2011) 3 KLJ 11
Constitution of India, 1950 — Article 226, 235Income Tax Act, 1961 — Section 220(2A)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 111 of 152
High Courts20 Apr 2011Dismissed
Chain Singh and Others Vs Kood Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0361
High Courts20 Apr 2011
Sudhir Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0360
High Courts20 Apr 2011
Smt. Jasmati Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0357
High Courts20 Apr 2011
Ajay Singh and Others Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0355
High Courts20 Apr 2011Allowed
Kishore Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0346
High Courts20 Apr 2011
Dr. K.K. Vaidya Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0311
High Courts20 Apr 2011
Ravi Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0296
High Courts20 Apr 2011
Dwarka Dass Vs State of H.P and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0286
High Courts20 Apr 2011Allowed
Bharat Bhushan Vs Himachal Pradesh University and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0285
High Courts20 Apr 2011
Jagdish Chand and Another Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0269
High Courts20 Apr 2011
Bharat Bhushan Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0266
Criminal Procedure Code, 1973 (CrPC) — Section 313Prevention of Food Adulteration Act, 1954 — Section 16A
High Courts20 Apr 2011
Amar Singh Vs Smt. Mahima Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0262
High Courts20 Apr 2011
Joginder Lal Vs State of H.P and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0236
High Courts20 Apr 2011
Sumitra Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0231
High Courts20 Apr 2011
Tej Mal and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0228
High Courts20 Apr 2011
Jagdev Singh Vs Pheenu Ram alias Ashwani Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0224
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 2, Order 9 Rule 13, 151
High Courts20 Apr 2011
Chhaila Devi and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0223
High Courts20 Apr 2011Dismissed
Jeet Ram Sharma and Another Vs State of H.P. and Others Joginder Singh Vs Dr. Y.S. Parmar University of Horticulture and Forestry and Others Jeet Ram Sharma and Others Vs Arvind Mehta and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0221
Constitution of India, 1950 — Article 14, 15(1), 16, 16(1), 16(2)Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 20States Reorganisation Act, 1956 — Section 115, 115(1), 115(2), 115(3), 115(7)
High Courts20 Apr 2011Dismissed
Naresh Kumar Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0219