High Courts21 Apr 2011
Chaman Lal Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0358
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 109 of 152
High Courts21 Apr 2011
Raj Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0353
High Courts21 Apr 2011
Ramesh Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0351
High Courts21 Apr 2011
Hitesh Kumar Vs Himachal Pradesh University and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0348
High Courts21 Apr 2011
Leela Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0347
High Courts21 Apr 2011
Dalip Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0295
High Courts21 Apr 2011
Kuldeep Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0294
High Courts21 Apr 2011
Inder Singh Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0293
High Courts21 Apr 2011
Raghu Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0292
High Courts21 Apr 2011
Anil Puri Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0287
High Courts21 Apr 2011Dismissed
State of H.P. Vs Moti Lal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0264
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50
High Courts21 Apr 2011Dismissed
Sonu Chawla @ Rakesh Chawla and Another Vs Smt. Krishna Chawla and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0263
Constitution of India, 1950 — Article 227
High Courts21 Apr 2011
Dev Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0242
High Courts21 Apr 2011
Ashok Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0241
High Courts21 Apr 2011
Khem Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0240
Himachal Pradesh Co-operative Societies Act, 1968 — Section 84, 92(2)
High Courts21 Apr 2011
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0239
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Himachal Pradesh Forest Produce Transit (Land Routes) Rules, 1978 — Rule 20Penal Code, 1860 (IPC) — Section 120B, 218, 420, 468, 471
High Courts21 Apr 2011Dismissed
Pritam Chand Vs Ram Krishan Gaur and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0234
High Courts21 Apr 2011
Oriental Insurance Company Vs Padma Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0233
Income Tax Act, 1961 — Section 194A
High Courts21 Apr 2011
Badri Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0229
High Courts21 Apr 2011
Prakash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0227