High Courts26 Apr 2011
Dal Bahadur and Another Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0265
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 108 of 152
High Courts26 Apr 2011Allowed
Rewat Ram Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0261
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(1), 14(2), 21
High Courts26 Apr 2011
Kirna Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0252
Constitution of India, 1950 — Article 227
High Courts26 Apr 2011
Vijay Kumar Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0238
High Courts26 Apr 2011Allowed
Mrs. Gayatri Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0237
High Courts26 Apr 2011
Hukam Chand Vs Trahru Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0232
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Constitution of India, 1950 — Article 227
High Courts26 Apr 2011Dismissed
State of Himachal Pradesh Vs Jawahar Lal Jindal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 154Penal Code, 1860 (IPC) — Section 201, 279, 337, 338
High Courts26 Apr 2011
Netar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 92
Land Acquisition Act, 1894 — Section 17, 3, 4, 5(A)
High Courts26 Apr 2011Allowed
Dr. Sohan Lal Sharma Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0170
Himachal Pradesh Civil Services (Revised Pay) Rules, 1998 — Rule 7
High Courts26 Apr 2011
Roshan Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2009) 8 SLR 477
High Courts26 Apr 2011Allowed
Dr. B.B. Bhardwaj Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0167
High Courts26 Apr 2011Allowed
Dr. K.B.L. Srivastava Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0166
High Courts26 Apr 2011
Manoj Sharma and Another Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0165
High Courts26 Apr 2011Dismissed
State of Himachal Pradesh Vs Roshan Singh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0107
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Penal Code, 1860 (IPC) — Section 307, 324, 325, 333, 34
High Courts26 Apr 2011Dismissed
Jagdish Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0106
Penal Code, 1860 (IPC) — Section 302
High Courts26 Apr 2011Allowed
Dr. Promila Vaidya Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0100
High Courts26 Apr 2011Dismissed
Pankeshwar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0098
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts26 Apr 2011Dismissed
Shamsher Chand Vs H.P. Board of School Education Dharamshala and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0060
High Courts26 Apr 2011Dismissed
National Insurance Co. Ltd. Vs Smt. Narpuri and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0056
Motor Vehicles Act, 1988 — Section 170
High Courts26 Apr 2011Dismissed
State of H.P. and Another Vs Ravinder Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0037
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 151Land Acquisition Act, 1894 — Section 17(1), 4, 44, 6, 7Limitation Act, 1963 — Section 5