High Courts28 Apr 2011
Jeet Ram Chandel Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0161
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 106 of 152
High Courts28 Apr 2011Allowed
Jumla Jamidaran Vs Jumla Jamidaran and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0108
High Courts28 Apr 2011
Alka Vs Ms. Sharda and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0093
Constitution of India, 1950 — Article 227
High Courts28 Apr 2011
Risal Singh and Another Vs Kanagashwari Co-operative Marketing and Consumer Society Ltd. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0079
High Courts28 Apr 2011Dismissed
Hoshiar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0072
Administrative Tribunals Act, 1985 — Section 19
High Courts28 Apr 2011
Krishna Devi and Others Vs Transport Commissioner and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0070
High Courts28 Apr 2011Dismissed
Brij Lal Sharma and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0051
High Courts28 Apr 2011Dismissed
A.P. Nadda Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0042
High Courts28 Apr 2011
Shri Tilak Raj Sharma Vs Chairman, H.P. Khadi and Vill. Industries Board and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0041
High Courts28 Apr 2011Dismissed
Jagdish Chand Vs Kangra Ram
High Court Of Himachal Pradesh · (2011) 2 RCR(Rent) 508 : (2011) 2 ShimLC 441
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Himachal Pradesh Urban Rent Control Act, 1987 — Section 14, 14(3)
High Courts28 Apr 2011
Dr. J.C. Katoch and Others Vs Shrikant Baldi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0014
High Courts28 Apr 2011Dismissed
H.R. Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0010
Himachal Pradesh Co-operative Societies Act, 1968 — Section 67, 67(1)Himachal Pradesh Co-operative Societies Rules, 1971 — Rule 56
High Courts27 Apr 2011Dismissed
State of Himachal Pradesh Vs Hira Singh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0364
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts27 Apr 2011
Om Prakash Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0362
High Courts27 Apr 2011Dismissed
Mrs. Sonam Pati Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0354
High Courts27 Apr 2011
Bhagat Ram Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0349
High Courts27 Apr 2011
Veena Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0290
High Courts27 Apr 2011
Rajinder Singh Jishtu Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0288
High Courts27 Apr 2011Dismissed
Yashpal Vs Smt. Roshani Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0268
Succession Act, 1925 — Section 63
High Courts27 Apr 2011Dismissed
Madho Ram Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0235