High Courts29 Apr 2011
Sanjeev Chauhan Vs State of H.P. and Others
High Court Of Himachal Pradesh · AIR 2011 HP 51
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 105 of 152
High Courts29 Apr 2011Dismissed
Kartar Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0039
High Courts29 Apr 2011Dismissed
Nanku Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0038
High Courts29 Apr 2011Dismissed
Surinder Singh Vs Sham Lal and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0017
Constitution of India, 1950 — Article 227
High Courts29 Apr 2011Dismissed
State Bank of India and Others Vs Sheetal Devi
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0016
High Courts29 Apr 2011
Dhan Dev Sharma Vs The State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0013
High Courts29 Apr 2011
Himachal Pradesh Promotee School Lecturers Assn. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0009
High Courts29 Apr 2011Allowed
Mrs. Veena Chauhan Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0008
Constitution of India, 1950 — Article 14
High Courts29 Apr 2011Allowed
Smt. Ishwari Devi Justa Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0007
High Courts28 Apr 2011
H.P. State Electricity Board Vs Gurdas Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0399
High Courts28 Apr 2011
Krishan Lal Vs Managing Director Modesto Polymers (P) Ltd. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0397
Industrial Disputes Act, 1947 — Section 10
High Courts28 Apr 2011
Pujana Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0393
High Courts28 Apr 2011
Ran Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0392
High Courts28 Apr 2011Dismissed
State of Himachal Pradesh Vs Harish Kumar
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0384
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 375, 376
High Courts28 Apr 2011Dismissed
Bhim Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0382
Constitution of India, 1950 — Article 14
High Courts28 Apr 2011
Vayasa Devi and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0381
High Courts28 Apr 2011Dismissed
Durga Charan Singh and Another Vs Kamal Thakur and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0276
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 3
High Courts28 Apr 2011
State of H.P. and Another Vs Uma Dutt Sharma
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0244
High Courts28 Apr 2011Dismissed
Moti Ram Vs Ram Swaroop and Others Ram Swaroop and Others Vs Moti Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0209
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Transfer of Property Act, 1882 — Section 53A
High Courts28 Apr 2011
Sant Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0202