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High Court Of Himachal Pradesh judgments, 2011

3,027 judgments · page 103 of 152

High Courts02 May 2011Dismissed

State of H.P. Vs Harish Kumar

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0119

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20Penal Code, 1860 (IPC) — Section 342, 380, 457
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High Courts02 May 2011Dismissed

The State of H.P. Vs Yash Pal

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0116

Criminal Procedure Code, 1973 (CrPC) — Section 154, 313 , 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts02 May 2011Dismissed

State of Himachal Pradesh Vs Desh Raj

High Court Of Himachal Pradesh · (2011) 05 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts29 Apr 2011Dismissed

Gulab Dass Vs Kalu Ram and Another

High Court Of Himachal Pradesh · (2011) 04 SHI CK 0398

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 9Land Acquisition Act, 1894 — Section 18, 30Limitation Act, 1963 — Section 5
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