High Courts03 May 2011
Nagesh Vs HPSEBL and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0057
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 102 of 152
High Courts03 May 2011
Nandika Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0052
High Courts03 May 2011Dismissed
Mollana Abdul Subhan Khan Vs H.P. Wakf Board
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0033
Constitution of India, 1950 — Article 227
High Courts02 May 2011Dismissed
Surjeet Gupta and Another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 3 ShimLC 163
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Factories Act, 1948 — Section 92
High Courts02 May 2011
Kumari Nisha Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0267
High Courts02 May 2011
Virender Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0250
High Courts02 May 2011
Damyanti Devi Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0249
High Courts02 May 2011
Ramesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0248
High Courts02 May 2011
Rajesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0247
High Courts02 May 2011
Balbir Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0245
High Courts02 May 2011
Paras Ram Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0244
High Courts02 May 2011
Bhagwan Dass and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0213
High Courts02 May 2011Dismissed
State of Himachal Pradesh Vs Dharam Chand and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0211
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 120B, 409, 420, 467, 468Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts02 May 2011Dismissed
Rekha Sharma Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0166
High Courts02 May 2011Dismissed
State of H.P. Vs Dharam Singh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0156
Criminal Procedure Code, 1973 (CrPC) — Section 161, 173Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471Prevention of Corruption Act, 1988 — Section 13(2)
High Courts02 May 2011Dismissed
Prem Lal Vs Shri Kant Baldi and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0130
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16
High Courts02 May 2011
Picky Sharma Vs Bhagwati Devi
High Court Of Himachal Pradesh · (2011) 3 CivCC 243 : (2011) 8 RCR(Civil) 1126
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2), Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(3)Constitution of India, 1950 — Article 227
High Courts02 May 2011Dismissed
Vidya Sagar Sood Vs Hir Singh Lal and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0127
Constitution of India, 1950 — Article 226, 227Himachal Pradesh Transfer of Land (Regulation) Act, 1968 — Section 5, 7
High Courts02 May 2011Dismissed
State of H.P. Vs Ram Kumar
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 50(1)
High Courts02 May 2011Dismissed
State of H.P. Vs Arbind Kumar and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0120
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 34, 341, 354, 376