High Courts29 Apr 2011
Ghanshyam Sharma and Others Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0387
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 104 of 152
High Courts29 Apr 2011
Subhash Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0386
High Courts29 Apr 2011
Deep Kumari Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0385
High Courts29 Apr 2011Allowed
State of Himachal Pradesh Vs R.K. Mehta and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0383
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 173, 209, 227, 228, 239Evidence Act, 1872 — Section 40, 41, 42, 43
High Courts29 Apr 2011Dismissed
State of Himachal Pradesh Vs Daler Singh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0380
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 498A, 504, 506
High Courts29 Apr 2011
State of H.P. and Others Vs Subhadra
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0243
High Courts29 Apr 2011
Ranvir Singh Pamta Vs H.P. Agro Industrial Packaging India Limited and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0204
High Courts29 Apr 2011Dismissed
Pushpa Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0203
High Courts29 Apr 2011
Rameshwar Sharma Vs Rama Hardware
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0109
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts29 Apr 2011Dismissed
State of H.P. Vs Roshan Lal
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0092
Penal Code, 1860 (IPC) — Section 409
High Courts29 Apr 2011Dismissed
State of H.P. Vs Rajinder Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 120B, 420, 466, 468Prevention of Corruption Act, 1988 — Section 13(2)
High Courts29 Apr 2011Dismissed
State of H.P. Vs Jeet Ram
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0090
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 21
High Courts29 Apr 2011Allowed
Ms. Rajni Bala Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0083
Constitution of India, 1950 — Article 14, 16
High Courts29 Apr 2011
Munshi Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0075
High Courts29 Apr 2011
Shital Kumar Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0074
High Courts29 Apr 2011
Bichittar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0073
Constitution of India, 1950 — Article 16
High Courts29 Apr 2011
Naresh Kumar Prashar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0071
Constitution of India, 1950 — Article 309
High Courts29 Apr 2011Allowed
Nek Raj Bhatt Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0050
High Courts29 Apr 2011Dismissed
State of H.P. Vs Dharam Chand and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0044
Penal Code, 1860 (IPC) — Section 307, 324, 34
High Courts29 Apr 2011Allowed
Raghu Ram Vs Smt. Bimla and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0043