High Courts04 May 2011
Manmohan Singh Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0147
Industrial Disputes Act, 1947 — Section 25F
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 100 of 152
High Courts04 May 2011
Sukh Chain Vs State of H.P. and Others H.P. State Forest Corp. and Another Vs Chand Kishore
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0138
High Courts04 May 2011Dismissed
State of H.P. Vs Jitender Kumar Sharma
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 207Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts04 May 2011
Shri Rajinder Paul Vs State of Himachal Pradesh and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0108
High Courts04 May 2011Dismissed
Kusum Dod and Others Vs Balveer Singh and Others Balveer Singh Vs Kusum Dod and Others
High Court Of Himachal Pradesh · (2011) ACJ 2188
Constitution of India, 1950 — Article 142, 227Motor Vehicles Act, 1988 — Section 149, 149(2), 149(3), 149(4), 149(5)
High Courts04 May 2011
New India Assurance Company Limited Vs Akshay Kumar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0099
Constitution of India, 1950 — Article 142
High Courts04 May 2011
Karunendra Singh Vs Brijendra Singh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0089
High Courts04 May 2011Dismissed
State of H.P. Vs Munish Bansal and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 196Penal Code, 1860 (IPC) — Section 307, 323, 34, 364
High Courts04 May 2011
Tripta Devi Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0047
High Courts04 May 2011
Manohar Lal and Another Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0046
Constitution of India, 1950 — Article 14, 39Government of Himachal Pradesh (Allocation) Rules, 1971 — Rule 34, 9
High Courts04 May 2011
Jarnail Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0032
High Courts04 May 2011Allowed
Nand Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 173Prevention of Corruption Act, 1988 — Section 13(2), 7
High Courts04 May 2011Dismissed
Ganga Devi and Another Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0028
High Courts03 May 2011
Dhani Ram Vs HPSEB and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0268
High Courts03 May 2011
Tara Chand Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0260
High Courts03 May 2011
Jagar Nath Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0259
High Courts03 May 2011
Hem Chand Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0257
High Courts03 May 2011
Poonam Kumari Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0246
High Courts03 May 2011
Ranjeet Singh Verma Vs State of HP and Others
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0233
High Courts03 May 2011
State of H.P. Vs Ashwani Kumar and Another
High Court Of Himachal Pradesh · (2011) 05 SHI CK 0230
Criminal Procedure Code, 1973 (CrPC) — Section 154, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 17, 18, 2, 21, 42