High Courts21 Apr 2011
Pyare Lal Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 110 of 152
High Courts21 Apr 2011
Bhagwan Dass Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0225
High Courts21 Apr 2011Dismissed
Diljan Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0220
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts21 Apr 2011
Rajesh Kumar Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0218
High Courts21 Apr 2011Dismissed
K.P. Singh Vs High Court of H.P. and Others
High Court Of Himachal Pradesh · (2011) 3 KLJ 11
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(15), 15, 15(2)Constitution of India, 1950 — Article 217(3), 226, 235Income Tax Act, 1961 — Section 220(2A)
High Courts21 Apr 2011Dismissed
Nathu Ram Vs Secretary (Irrigation and Public Health) and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0216
High Courts21 Apr 2011Dismissed
Himachal Pradesh State Electricity Board and Another Vs Bhaga Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0211
Constitution of India, 1950 — Article 226
High Courts21 Apr 2011Dismissed
Kewal Ram and Another Vs Puran Sukh
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0208
High Courts21 Apr 2011Dismissed
Rajeev Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0168
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 58
High Courts21 Apr 2011Allowed
Nikku Ram Vs H.R.T.C. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0164
Constitution of India, 1950 — Article 14, 16
High Courts21 Apr 2011Dismissed
Bhag Mal Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0163
High Courts21 Apr 2011
Lal Chand Vs Himachal Road Transport Corporation and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0138
High Courts21 Apr 2011
Sunita Sangroli Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0110
High Courts21 Apr 2011Allowed
Parkash Chand Gautam Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0099
High Courts21 Apr 2011Dismissed
Singh Vs High Court of Himachal Pradesh
High Court Of Himachal Pradesh · (2011) 2 KLT 849
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 14, 14(15), 15(2), 15(2A)Constitution of India, 1950 — Article 217(3), 226, 235Income Tax Act, 1961 — Section 220(2)
High Courts21 Apr 2011
Rama Nand Sharma Vs Vipin Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0055
High Courts21 Apr 2011Dismissed
Oil and Natural Gas Corporation and Another Vs Maya Devi and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0053
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts21 Apr 2011
Vaishali Pirta Vs H.P. Board of School Education and Others
High Court Of Himachal Pradesh · AIR 2011 HP 50
High Courts21 Apr 2011
Ashwani Bisht Vs M.D., H.P. State Forest Corporation and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0045
Arbitration and Conciliation Act, 1996 — Section 11
High Courts21 Apr 2011
Kumar Sen Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0026