High Courts20 Apr 2011
Charan Dass Vs Neeraj Kumar and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0207
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 3 Rule 1Himachal Pradesh Urban Rent Control Act, 1971 — Section 21(b)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments, 2011
3,027 judgments · page 112 of 152
High Courts20 Apr 2011Dismissed
Lt. Col. Sheilesh Jung (Retd.) and Others Vs Rakesh Jung and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0162
High Courts20 Apr 2011Dismissed
Smt. Kamla Devi Vs The State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0111
High Courts20 Apr 2011
State of Himachal Pradesh Vs Pankaj Bhardwaj
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0105
Civil Procedure Code, 1908 (CPC) — Section 35ALimitation Act, 1963 — Article 112
High Courts20 Apr 2011Dismissed
Hameera Devi and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0101
High Courts20 Apr 2011Dismissed
Yogeshwar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0057
Central Civil Services (Temporary Service) Rules, 1965 — Rule 5, 5(1)
High Courts20 Apr 2011Dismissed
Trilok Chander Gour Vs Thakur Investments Private Limited and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0054
High Courts20 Apr 2011Dismissed
Praveen Nehru Vs Municipal Corporation
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0052
Civil Procedure Code, 1908 (CPC) — Section 11Himachal Pradesh Municipal Corporation Act, 1994 — Section 253, 254, 392, 392(3)
High Courts20 Apr 2011Allowed
Subhash Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0048
High Courts20 Apr 2011
Sunder Singh Vs D.K. Nayer and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0047
High Courts20 Apr 2011Dismissed
Smt. Vidya Devi Vs Smt. Nirmla Devi alias Nimmo and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0046
High Courts20 Apr 2011
State of Himachal Pradesh Vs Hardeep Goel
High Court Of Himachal Pradesh · (2011) 2 ShimLC 385
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 409, 411Prevention of Corruption Act, 1988 — Section 13(2)
High Courts19 Apr 2011Dismissed
Dr. Hari Pal Thakur Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2011) 3 ShimLC 408
Constitution of India, 1950 — Article 21, 309, 41, 47
High Courts19 Apr 2011Dismissed
Plato Industries Ltd. Vs State of H.P and Others
High Court Of Himachal Pradesh · AIR 2011 HP 120 : (2012) 1 BC 514 : (2011) 3 ShimLC 147
Himachal Pradesh General Sales Tax Act, 1968 — Section 26, 36State Financial Corporations Act, 1951 — Section 29
High Courts19 Apr 2011Dismissed
State of Himachal Pradesh Vs Surender Pal and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0336
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Apr 2011
Gopal Singh and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0328
High Courts19 Apr 2011Dismissed
Dinesh Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0324
High Courts19 Apr 2011Dismissed
State of H.P. Vs Dharmender Kumar and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 302, 34
High Courts19 Apr 2011
Parbal Singh Vs Kallu Alias Kali Ram and Others
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0314
High Courts19 Apr 2011
Pawan Kumar Vs State of H.P. and Another
High Court Of Himachal Pradesh · (2011) 04 SHI CK 0312