Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 409, 420Gujarat Value Added Tax Act, 2003 — Section 85(1)(d), 85(1)(g)

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High Courts06 Mar 2023Allowed

Badal Bhupatrai Shah Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0027

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 406, 420Gujarat Value Added Tax Act, 2003 — Section 85(1)(d), 85(1)(g), 86(1), 86(2)

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High Courts06 Mar 2023Allowed

Prajapati Vinodbhai Bhikhabhai Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0026

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 406, 420Gujarat Protection Of Interest Of Depositors (In Financial Establishments) Act, 2003 — Section 3

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High Courts06 Mar 2023Allowed

Raxaben Shankarbhai Patani (As Per Fir) Raxaben Sanjaybhai Patni Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0025

Code Of Criminal Procedure, 1973 — Section 482

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High Courts06 Mar 2023Allowed

Sheetal Ureshkumar Jadav & 1 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 03 GUJ CK 0024

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 294, 323, 498(A), 506(2)

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High Courts06 Mar 2023Allowed

Rameshbhai @ Tido Khimabhai Fisadiya Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0023

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 82, 98(2), 116(b)

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High Courts06 Mar 2023Allowed

Ujas @ Arjun Ashwinbhai Amin Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0022

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

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High Courts06 Mar 2023Disposed Of

Gurusharan Kantilal Panchal & 1 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 03 GUJ CK 0021

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High Courts03 Mar 2023Disposed Of

Adani Ports And Special Economic Zone Limited Vs MV Sea Xpress (Imo No 9190080)

Gujarat High Court · (2023) 03 GUJ CK 0020

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High Courts03 Mar 2023Allowed

Divyeshkumar Bharatbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0019

Indian Penal Code, 1860 — Section 114, 354(D), 354(D)(1)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v)a, 3(2)(w)(1), 18

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High Courts03 Mar 2023Allowed/Disposed Of

Rushik Ishwardas Ramkabir (Rushik Kismatdas Ramkabir) Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0018

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(v)(a), 14(A)Indian Penal Code, 1860 — Section 114, 323, 504, 508(2)Code Of Criminal Procedure, 1973 — Section 438

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