High Courts14 Mar 2023
Bhaumikkumar Bharatbhai Mehta Vs Monikaben Bhaumikkumar Mehta
Gujarat High Court · (2023) 03 GUJ CK 0058
Hindu Marriage Act, 1955 — Section 13B
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 132 of 1,831
High Courts14 Mar 2023Disposed Of
Kiritbhai Jagdishbhai Damodara Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0057
High Courts13 Mar 2023Allowed
Manjulaben Govindbhai Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0056
Constitution Of India, 1950 — Article 142Limitation Act, 1963 — Section 5
High Courts13 Mar 2023Allowed
Lilabhai Shamalabhai Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0055
Indian Penal Code, 1860 — Section 143, 147, 148, 149, 294(b), 326, 324, 323, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts13 Mar 2023Allowed
Shaileshbhai @ Bhuriyo Bharatbhai Sodha Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0054
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3(A), 4, 5(L), 18
High Courts13 Mar 2023Allowed
Jayanti Bhai Virabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0053
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 323, 498(A), 504Dowry Prohibition Act, 1961 — Section 4, 5
High Courts13 Mar 2023
Shanabhai Gandabhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0052
Constitution Of India, 1950 — Article 226, 227Gujarat Panchayats Act, 1993 — Section 13, 57
High Courts13 Mar 2023Disposed Of
Rajnikant Motibhai Patel Vs Ahmedabad Municipal Corporation
Gujarat High Court · (2023) 03 GUJ CK 0051
Indian Penal Code, 1860 — Section 302
High Courts13 Mar 2023Allowed
Indravadanbhai Manubhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0050
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 465, 466, 467, 468, 471
High Courts10 Mar 2023Dismissed
Vishal S/O Bharatbhai Keshubhai Shah Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0049
Code Of Criminal Procedure, 1973 — Section 439Information Technology Act, 2000 — Section 66(C), 66(D)Indian Penal Code, 1860 — Section 120(B), 406, 419, 420
High Courts10 Mar 2023Dismissed
Kaushlesh Devmani Tripathi Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0048
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 302, 307Gujarat Police Act, 1951 — Section 135(1)
High Courts10 Mar 2023Allowed
Sanjay @ Sanju S/O Ratnabhai Nanjibhai Parmar Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 302Gujarat Police Act, 1951 — Section 135
High Courts10 Mar 2023Allowed
Arvind Natubhai Makwana Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Marriage Registration Act, 2006 — Section 15, 16Indian Penal Code, 1860 — Section 409
High Courts10 Mar 2023Allowed
State Of Gujarat Vs Suryalal Mohanlal Sadhu
Gujarat High Court · (2023) 03 GUJ CK 0045
Prevention Of Corruption Act, 1988 — Section 7, 13(1)(D), 13(2)
High Courts10 Mar 2023Allowed
Amit Narendrabhai Mehta Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0044
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(2)Public Gambling Act, 1867 — Section 4, 5
High Courts10 Mar 2023Disposed Of
Mukeshbhai Ganeshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0043
Constitution Of India, 1950 — Article 14
High Courts10 Mar 2023Disposed Of
Acharya Mihilkumar Rameshchan-Dra Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 03 GUJ CK 0042
High Courts09 Mar 2023Disposed Of
Gujarat Maritime Board Vs Hussain Abhabhai Kacha ( Deceased)
Gujarat High Court · (2023) 03 GUJ CK 0041
High Courts09 Mar 2023Disposed Of
Nipesh S/O Ganesh Premubhai Garange Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0040
Gujarat Town Planning And Urban Development Act, 1976 — Section 65
High Courts09 Mar 2023Disposed Of
Bhamaiya (West) Gram Panchayat Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0039
Constitution Of India, 1950 — Article 243P, 243P(d), 243Q, 243Q(2), 243R, 243S, 243T, 243U, 243V, 243W, 243X, 243Y, 243Z, 243ZG, 243ZJUttar Pradesh Municipalities Act, 1916 — Section 3(2)