High Courts20 Mar 2023Allowed
Patel Laxmiben Wd/O Valabhai Bera Since Decd Through Heirs Vs Special Land Acquisition Officer
Gujarat High Court · (2023) 03 GUJ CK 0105
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 130 of 1,831
High Courts20 Mar 2023Allowed
Maheshbhai Naranbhai Davera Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 03 GUJ CK 0102
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 306Bombay Money Lenders Act, 1946 — Section 5, 33, 34
High Courts20 Mar 2023Dismissed
Mohsin @ Chakli Suleman Mindhi Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0099
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts20 Mar 2023Dismissed
Rakesh @ Kaliyo @ Kasidada Natvarbhai Waghela Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0098
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(1)
High Courts20 Mar 2023Allowed
Shridhar @ Chitra S/O Prahalad Polai Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0097
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts20 Mar 2023Allowed
Bhartiben Nikurbhai Tadvi Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0095
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts20 Mar 2023Allowed
Akashbhai Jitubhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0094
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts20 Mar 2023Allowed
Rambhai Jagabhai Karmata Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0093
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts20 Mar 2023
Baghubhai Suragbhai Vegad Vs State Of Gujarat & 4 Other(S)
Gujarat High Court · (2023) 03 GUJ CK 0090
Gujarat Cooperative Societies Act, 1961 — Section 2(17), 3(3), 13
High Courts20 Mar 2023Allowed
Bhaylubha Nirubha Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0089
Indian Penal Code, 1860 — Section 114, 307, 326, 427, 450, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)
High Courts20 Mar 2023Dismissed
Juned @ Zulfi Aarifbhai Kazi Thro Kazi Reshmabanu Juned Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0088
High Courts20 Mar 2023Disposed Of
Maharajkumar Hanuvantsinhji Madansinhji Jadeja Vs LH Of Decd Pragmalji Third Of Kutchh
Gujarat High Court · (2023) 03 GUJ CK 0087
High Courts20 Mar 2023Disposed Of
Parulben D/O Rameshbhai Laxmanbhai W/O Kaushikbhai Dhirubhai Vs Bhikhubhai Kuberbhai Patel & 1 Other(S)
Gujarat High Court · (2023) 03 GUJ CK 0086
High Courts17 Mar 2023Allowed
Bansinh Jahuji @ Javuji Solanki (Sakhrani) Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0085
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 294(b), 323, 324, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts17 Mar 2023Allowed
Annubhai Dodabhai Dinabhai Kol Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0084
Indian Penal Code, 1860 — Section 114, 392, 394Code Of Criminal Procedure, 1973 — Section 439
High Courts17 Mar 2023Dismissed
Dharmeshbhai Manibhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0083
Code Of Criminal Procedure, 1973 — Section 438Prevention of Corruption Act, 1988 — Section 13(1)(b), 13(2)Information Technology Act, 2000 — Section 147
High Courts17 Mar 2023Allowed
Chandreshkumar Ramjibhai Limbat Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0082
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120(B), 302Gujarat Police Act, 1951 — Section 135
High Courts17 Mar 2023Disposed Of
Nisharbhai Ahmedbhai Dodiya Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0081
High Courts17 Mar 2023Disposed Of
Ghadiya Ismaeel Suleman Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0080
Constitution Of India, 1950 — Article 226Gujarat Animal Preservation Act, 1954 — Section 6(A)(1), 6(A)(3), 6(A)(4), 8(4)Prevention Of Cruelty To Animals Act, 1960 — Section 11(1)(D), 11(1)(E), 11(1)(F), 11(1)(G)
High Courts17 Mar 2023Disposed Of
Rajendrakumar Mafatlal Barot Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0079
Indian Penal Code, 1860 — Section 34, 114, 120B, 409, 420, 465, 467, 468, 471, 477A