High Courts23 Mar 2023Allowed

Vaghela Vishal Govindsinh Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0119

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 376, 354D, 506(1)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 8, 12
High Courts23 Mar 2023Dismissed

Mehul Sundarji Nagada Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0118

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 376(2)(n), 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(v), 3(1)(w)(i), 3(1)(w)(ii), 3(1)(s)
High Courts23 Mar 2023Allowed

Satpalsing Dhyansing Sandhu Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0114

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts21 Mar 2023Allowed

Punshi Aalabhai Gadhvi Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0096

Constitution Of India, 1950 — Article 22Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)Indian Penal Code, 1860 — Section 323, 326