COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 128 of 1,831

High Courts28 Mar 2023Allowed/Dismissed

Omprakash @ Nanku S/O Rajnath Yadav Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0138

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts28 Mar 2023Allowed/Dismissed

Vivek @ Kaniyo S/O Mahendrabhai Mahire Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0136

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts28 Mar 2023Allowed/Dismissed

Niten S/O Manubhai Kavad Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0135

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts28 Mar 2023Allowed/Dismissed

Sachin Sunilrav Kamle (Marathi) Thro Vaghela Mehulbhai Rajubhai Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0132

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts27 Mar 2023Dismissed

Manojbhai Kanubhai Patel @ Manojrai Ishwarlal Thakar Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0142

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 173, 482Indian Penal Code, 1860 — Section 120B, 188, 196, 197, 406, 420, 465, 468, 472

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High Courts27 Mar 2023Allowed/Dismissed

Sandip @ Gavathi S/O Gopalbhai Kumavar (Kumavat) Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0137

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)

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High Courts27 Mar 2023Allowed/Dismissed

Rahul @ R K S/O Baban Kapure Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0134

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ga), 3(1), 3(2)

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High Courts27 Mar 2023Allowed/Dismissed

Vijay Togabhai Bharwad Vs Secretary

Gujarat High Court · (2023) 03 GUJ CK 0133

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ga), 3(1), 3(2)

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High Courts27 Mar 2023Allowed/Dismissed

Mohamad Amir S/O Mohamad Yunush Sopariwala Through Jahir Hasan Tailor Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0131

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts27 Mar 2023Dismissed

Jagdish Prasad Saboo Vs IDBI Bank Limited

Gujarat High Court · (2023) 03 GUJ CK 0130

Constitution Of India, 1950 — Article 226Insolvency And Bankruptcy Code, 2016 — Section 14, 14(1)(d), 81, 85, 94, 95, 96, 100, 101Negotiable Instruments Act, 1881 — Section 138

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High Courts24 Mar 2023Dismissed

State Of Gujarat Vs Shailesh Kalidas Mehta & 2 Other(S)

Gujarat High Court · (2023) 03 GUJ CK 0129

Indian Penal Code, 1860 — Section 107, 114, 306, 323, 498(A)Code Of Criminal Procedure, 1973 — Section 209, 313, 378, 379Evidence Act, 1872 — Section 13, 32, 113(A)

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High Courts24 Mar 2023Allowed

Vishnubhai Laljibhai Kumbhar (Prajapati) Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0128

Indian Penal Code, 1860 — Section 306, 354(A)(1)(i), 354(A)(1) (ii), 354(B), 354(D)(1)(ii), 354(D)(2), 451, 506(2)

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High Courts24 Mar 2023Allowed

Habibbhai Ishabhai Sandhi Vs Ibrahimbhai Ishabhai Sandhi

Gujarat High Court · (2023) 03 GUJ CK 0127

Limitation Act, 1963 — Article 135, 137Code Of Civil Procedure, 1908 — Order 7 Rule 11, Order 7 Rule 14Indian Succession Act, 1925 — Section 264, 295

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High Courts24 Mar 2023Allowed

Parvez @ Muso Bashir Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0126

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts24 Mar 2023Allowed

Chirag Revabhai Bharwad (Mer) Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0125

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts24 Mar 2023Allowed

Firoj Kasambhai Shaikh Through His Wife Kashmira Firoz Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0124

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts24 Mar 2023Allowed

Ajitsinh Jodhubhai Gohil Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0123

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts24 Mar 2023Allowed

Irfan S/O Niyajali @ Niyazali Saiyed Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0122

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts24 Mar 2023Allowed

Ravi Rajeshkumar Shriwash Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0121

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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High Courts24 Mar 2023Allowed

Vishal @ Pochiyo Tinabhai Thakor Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0120

Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1), 3(2)

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