High Courts10 Apr 2023Allowed
Amruta Wd/O Anand Sathe Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0030
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 34, 114, 120B, 409, 420, 465, 468, 471
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Gujarat High Court judgments
36,606 judgments · page 126 of 1,831
High Courts10 Apr 2023Allowed
Chetanbhai Jayantibhai Solanki (Kodi Patel) & 2 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 04 GUJ CK 0029
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 306, 498A
High Courts10 Apr 2023Dismissed
Bhayabhai Gigabhai Sutreja Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0028
Code Of Criminal Procedure, 1973 — Section 173(8), 482Prevention Of Corruption (Amendment) Act, 2018 — Section 13(1)(b), 13(2)Prevention Of Corruption Act, 1988 — Section 17(A)
High Courts06 Apr 2023Allowed
Hussain Jumabhai Paara Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0027
Code Of Criminal Procedure, 1973 — Section 438Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3 (1) (r), 3 (1)(s), 32(2)(va)
High Courts06 Apr 2023Allowed
Harish Ramlal Amaralalji Manat Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0026
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 341, 392, 395Gujarat Police Act, 1951 — Section 135
High Courts06 Apr 2023Allowed
Arvindbhai Manjibhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0025
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 379(a)
High Courts06 Apr 2023Allowed
Daxa Ben W/O Riteshbhai Thakkar Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0024
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 186, 323, 332, 506(1)Information Technology Act, 2000 — Section 72
High Courts06 Apr 2023Allowed
Rahul Bharatbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0023
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 354, 354(A), 363, 376(2)(i)(j)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8, 12
High Courts06 Apr 2023Allowed/Disposed Of
Siddharth Sureshbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0022
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 83
High Courts06 Apr 2023Allowed
Ranjitbhai Savabhai Taviyad Vs State Of Gujarat & 2 Other(S)
Gujarat High Court · (2023) 04 GUJ CK 0021
Indian Penal Code, 1860 — Section 302
High Courts06 Apr 2023Allowed
Harunbhai Valibhai Tajvani Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 04 GUJ CK 0020
Indian Penal Code, 1860 — Section 302
High Courts05 Apr 2023Allowed
Keshiben Kanabhai Rathod Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0019
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 302, 307, 323, 337, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts05 Apr 2023Allowed
Jatashankar @ Jitubhai Lalji Thanki Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0018
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 409
High Courts05 Apr 2023Allowed
Priyankkumar Prahaladbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0017
Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 7, 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 465
High Courts05 Apr 2023Allowed
Rakeshbhai Ratanabhai Palas Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0016
Code Of Criminal Procedure, 1973 — Section 439Gujarat Animal Preservation (Amended) Act, 2017 — Section 5(1)(a), 5(1) (b), 6A(4), 8(4)Animal Cruelty Act, 1960 — Section 11(D)(E)(F)(H)
High Courts05 Apr 2023Allowed
Vikramkumar Dinanath Mandal Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 370(a)(2)Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 7
High Courts05 Apr 2023Allowed
Ruparam Laduram Kumavat Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 380, 457
High Courts05 Apr 2023Allowed
Purushottambhai Govindbhai Patel & 1 Other(S) Vs State Of Gujarat & 1 Other(S)
Gujarat High Court · (2023) 04 GUJ CK 0013
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 304(2)
High Courts05 Apr 2023Allowed
Arunaben Himatsinh Sirohi (Vihol) Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0012
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 186, 323, 332, 506(1)Information Technology Act, 2000 — Section 72
High Courts05 Apr 2023Allowed
Vijesinh Somabhai Baraiya Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0011
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Animal Preservation Act, 1954 — Section 5, 6(b)(2), 6(b)(8)