High Courts05 Apr 2023Disposed Of
State Of Gujarat Vs Sureshbhai Manjibhai Vaghela
Gujarat High Court · (2023) 04 GUJ CK 0010
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 127 of 1,831
High Courts03 Apr 2023Allowed/Dismissed
Kanaksinh Jodhubhai Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0009
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts03 Apr 2023Allowed/Dismissed
Suresh S/O Namdev Nikum Vs Secretary Home Dept
Gujarat High Court · (2023) 04 GUJ CK 0008
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts03 Apr 2023Allowed/Dismissed
Soyeb @ Bidi S/O Munir Ansari Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0007
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts03 Apr 2023Allowed/Disposed Of
Salmankhan @ Salman Laddu S/O Amjadkhan Pathan Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0006
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts03 Apr 2023Allowed/Disposed Of
Dineshchandra @ Dinesh S/O Bansilal Kir Vs Commissioner Of Police
Gujarat High Court · (2023) 04 GUJ CK 0005
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)
High Courts03 Apr 2023Allowed/Disposed Of
Shivraj S/O Dhannalal Kir Vs Commissioner Of Police
Gujarat High Court · (2023) 04 GUJ CK 0004
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(1)
High Courts03 Apr 2023Allowed/Disposed Of
Gopi @ Rahul S/O Supadu Bhagvat Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0003
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts03 Apr 2023Dismissed
Sarvadi Amansha @ Rafiqsha Jusabsha Vs State Of Gujarat
Gujarat High Court · (2023) 04 GUJ CK 0002
High Courts29 Mar 2023Allowed
Heirs Of Decd. Savabhai Lalabhai Bhangi Vs Shinavad Kelavani Mandal
Gujarat High Court · (2023) 03 GUJ CK 0150
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 96
High Courts29 Mar 2023Allowed
Kalabhai Galbabhai Bhangi Vs Shinavad Kelavani Mandal
Gujarat High Court · (2023) 03 GUJ CK 0149
Limitation Act, 1963 — Section 5Code Of Civil Procedure, 1908 — Section 96
High Courts29 Mar 2023Allowed
Hansaben Bhalabhai Madhvi Parmar Vs Deputy Collector
Gujarat High Court · (2023) 03 GUJ CK 0148
High Courts29 Mar 2023Allowed
Dipakkumar Ramasre Prajapati Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0147
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts29 Mar 2023Allowed
Pradip Ramanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0146
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts29 Mar 2023Allowed
Dhavalkumar Rajubhai Raval Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0145
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts29 Mar 2023Allowed
Baloch Jivanbhai Lalkhan Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0144
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts29 Mar 2023Allowed
Maniyar Sherkhan Chandbhai Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0143
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts28 Mar 2023Allowed/Dismissed
Bhavin @ Bhavin Bado S/O Kalyanbhai Nakrani Through His Brother Nikunjbhai Kalyanbhai Nakrani Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0141
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(bb), 3(1)
High Courts28 Mar 2023Allowed/Dismissed
Hashmukh @ Hitesh @ Popat Amaratbhai Hadiyal Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0140
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)
High Courts28 Mar 2023Allowed/Dismissed
Harsh @ Vicky @ Viru S/O Hasmukhbhai Khernar Vs State Of Gujarat
Gujarat High Court · (2023) 03 GUJ CK 0139
Constitution Of India, 1950 — Article 22Defence Of India Rules, 1962 — Rule 30, 30(1)(b)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(1)