High Courts16 Mar 2023Allowed

Rajendrasinh Ranjitsinh Rathod @ Raju Gold Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0075

Gujarat Mineral (Prevention Of Illegal Mining And Transportation And Storage) Rules, 2005 — Rule 3, 21(1), 21(5)Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 186, 379, 435, 504, 506(2)
High Courts15 Mar 2023Allowed

Rajeshkumar Munnalal Divakar Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0072

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(v), 3(2)(va), 14(A)Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 120(B), 143, 147, 148, 149, 302, 323
High Courts14 Mar 2023Allowed

Amit Ishwarbhai Magnani Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0062

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 386, 509, 506(2)Gujarat Money Lenders Act, 2011 — Section 40, 42(a), 42(d)
High Courts14 Mar 2023Disposed Of

Hasmukhbhai Gopalbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 03 GUJ CK 0061

Gujarat Town Planning And Urban Development Rules, 1979 — Rule 9, 26(4), 26(9), 33Gujarat Town Planning And Urban Development Act, 1976 — Section 50, 50(1), 52(1), 65, 67, 68Indian Penal Code, 1860 — Section 188