COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 135 of 1,831

High Courts28 Feb 2023Allowed

Amitbhai Dineshbhai Parmar Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0104

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 18

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High Courts28 Feb 2023Allowed

Babubhai Mithabhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0103

Code Of Criminal Procedure, 1973 — SectionIndian Penal Code, 1860 — Section 114, 306

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High Courts28 Feb 2023Allowed/Disposed Of

Atulbhai Dahyabhai Parmar & 41 Other(S) Vs State Of Gujarat & 6 Other(S)

Gujarat High Court · (2023) 02 GUJ CK 0102

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High Courts28 Feb 2023

Gujarat Jail Department Association Class-III Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2023) 02 GUJ CK 0101

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High Courts27 Feb 2023Allowed

Umeshbhai Punabhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0110

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts27 Feb 2023Allowed

Mitalben D/O Talkashi Kuvarji Rambhiya Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0109

Code Of Criminal Procedure, 1973 — Section 482

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High Courts27 Feb 2023Allowed

Amratbhai Poonamchand Padhiyar Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 02 GUJ CK 0108

Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 406, 420, 463

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High Courts24 Feb 2023Allowed

Pradipsinh Narvatsinh Chauhan Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0100

Code Of Criminal Procedure, 1973 — Section 482

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High Courts24 Feb 2023

Manjeet Singh Balraj Singh Dhindsa Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0099

Indian Penal Code, 1860 — Section 498ASpecial Marriage Act, 1954 — Section 22

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High Courts24 Feb 2023Allowed

Yash @ Thondi Rasikbhai Vyas Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0098

Code Of Criminal Procedure, 1973 — Section 482

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High Courts24 Feb 2023Allowed

Nathusinh Mersinh Vanzara Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0097

Code Of Criminal Procedure, 1973 — Section 482

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High Courts24 Feb 2023Allowed

Pravin Rajubhai Dholakiya (Kana Dholakiya) Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0096

Code Of Criminal Procedure, 1973 — Section 482

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High Courts24 Feb 2023Allowed

Amitbhai Raghunathbhai Desai Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0095

Code Of Criminal Procedure, 1973 — Section 482

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High Courts23 Feb 2023Allowed

Faizan Mustakim Mansuri Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0094

Code Of Criminal Procedure, 1973 — Section 482

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High Courts23 Feb 2023Allowed

Ushedahmed Maksudahmed Shaikh Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0093

Code Of Criminal Procedure, 1973 — Section 482

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High Courts23 Feb 2023Allowed

Yashpalsinh Raghuveersinh Jadeja Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0092

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts23 Feb 2023Allowed

Hiten Narendrakumar Gandhi Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0091

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts23 Feb 2023Allowed

Anilkumar Natwarbhai Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0090

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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High Courts22 Feb 2023Disposed Of

Raghav International Through Proprietor Vishal Bharatbhushan Jain & Others Vs Union Of India & Anr

Gujarat High Court · (2023) 02 GUJ CK 0089

Constitution Of India, 1950 — Article 14Duty Drawback Rules, 1995 — Rule 16Medicinal And Toilet Preparations (Excise Duties) Rules, 1956 — Rule 12

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High Courts22 Feb 2023Allowed

Hiteshbhai Ranchodbhai Rathod Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0088

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

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