COURT ARCHIVE

Gujarat High Court judgments

36,606 judgments · page 136 of 1,831

High Courts22 Feb 2023Allowed

Prakash Ghusabhai Khuman Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0087

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts22 Feb 2023Allowed

Gitaben Rajnikant Gondaliya Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0086

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts22 Feb 2023Allowed

Rohit Suresh Sansi Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0085

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts22 Feb 2023Allowed

Kanaiyabhai Rajubhai Halpati Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0084

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts22 Feb 2023Allowed

Ishakbhai Sajanbhai Sindhi Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0083

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts22 Feb 2023Allowed

Kotiya Ketanbhai Samjibhai Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0082

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts21 Feb 2023Allowed

Dipak Hargovindbhai Gujjar Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0081

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts21 Feb 2023Allowed

Mahomad Said Rashidahemad Rain Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0080

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts21 Feb 2023Allowed

Siddharth S/O Bharat Kumar Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0079

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts21 Feb 2023Allowed

Bhavin Girishbhai Vaghela Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0078

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts21 Feb 2023Allowed

Ajitkumar Laxmansinh Jodhpuriya Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0077

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts21 Feb 2023Allowed

Sandip Ramjanam Gupte Thro Aashif Sokat Lakhani Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0075

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482 Gujarat Prohibition Act, 1949 — Section 98(2)

High Courts20 Feb 2023Allowed

Thanaram Ruparam Jat Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0074

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(AE), 81, 98(2), 99, 116(2)

High Courts20 Feb 2023Allowed

Latif Alias Lara Alias Salim Hajisha Fakir Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0073

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

High Courts20 Feb 2023Allowed

Siddik Alias Jagabapu Fakirmahamad Belim Through His Wife Sabinabanu Mohammad Siddik Belim Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0072

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

High Courts20 Feb 2023Allowed

Abdullatif Alias Aman Jafarullakhan Alias Jafarbhai Pathan Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0071

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

High Courts20 Feb 2023Allowed

Mohin Alias Bhuro Alias Bhano Munafbhai Alias Manjaro Vohra Thru His Father Munaf Sulemanbhai Vohra Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0070

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379

High Courts15 Feb 2023Allowed

Ajaybhai Gopalbhai Thakkar Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0063

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

High Courts15 Feb 2023Allowed

Sagar Kailashbhai Vaghela (Devipujak) Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0060

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)

High Courts15 Feb 2023Allowed

Vijaybhai Devilal Meena (Amaliya) Through His Wife Varsha Vijaypal Amaliya Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0059

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)