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Gujarat High Court judgments

36,606 judgments · page 138 of 1,831

High Courts08 Feb 2023Dismissed

Iqbal Hasambhai Dodhiya Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 120B, 307, 465, 468, 471
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High Courts08 Feb 2023Allowed/Disposed Of

Hradesh Kumar Sharma Vs Institute Of Plasma Research

Gujarat High Court · (2023) 02 GUJ CK 0040

Constitution Of India, 1950 — Article 12, 226Central Civil Service (Pension) Rules, 1972 — Rule 2(b), 9, 9(1), 9(b), 9(2)(a), 9(2)(b), 9(2b), 9(2)(b)(ii)Industrial Disputes Act, 1947 — Section 25H
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High Courts06 Feb 2023Dismissed/Disposed Of

Mohmed Javid Abdulmutlib Pirzada Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0028

Constitution Of India, 1950 — Article 226Agriculture Produce Markets Rules, 1965 — Rule 4, 5, 6, 7, 7(2), 8(A), 8(1A), 28Model Agriculture Produce And Livestock Marketing (Promotion And Facilitation) Act, 2017 — Section 11
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