High Courts01 Feb 2023Allowed
Asifbhai Mubarakbhai Malek Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0005
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
36,606 judgments · page 140 of 1,831
High Courts01 Feb 2023Allowed
Mohammed Faisal Makbulbhai @ Yarmohammed Shaikh Through Soeb Husenmiya Shaikh Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0003
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts01 Feb 2023Allowed
Kuldipsinh Vishambhar Bhadoriya Through Dharmendrasinh Rajbahadursingh Bhadoriya Vs Police Commissioner
Gujarat High Court · (2023) 02 GUJ CK 0002
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts01 Feb 2023Allowed
Ravi Chandubhai Pagi Vs State Of Gujarat
Gujarat High Court · (2023) 02 GUJ CK 0001
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts31 Jan 2023Allowed
Patel Amratlal Madhavlal Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0152
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 451
High Courts31 Jan 2023Allowed
Mera Ram Moola Ram Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0151
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2023Allowed
Jayeshbhai Mansukhbhai Chitroda Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0150
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts31 Jan 2023Dismissed
Laxmanbhai @ Ghugho Banabhai Gohel Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0149
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts31 Jan 2023Allowed
Mukeshbhai Mangabhai Bhaskar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0148
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2023Allowed
Deepakkumar Govindbhai Thakor Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0147
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2023Allowed
Rakeshkumar Shivlal Damor Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0146
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482
High Courts31 Jan 2023Allowed
Pinesh Rakeshbhai Rana Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0145
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts31 Jan 2023Allowed
Javid @ Javed S/O Rafik Saiyad Through Habib S/O Rafik Saiyad Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0144
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts31 Jan 2023Allowed
Indravadanbhai Navnitlal Bhagwagar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0143
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts30 Jan 2023Allowed
State Of Gujarat Vs Vipulbhai Keshubhai Parmar
Gujarat High Court · (2023) 01 GUJ CK 0141
High Courts30 Jan 2023Allowed
Dipak Satyanarayan Chawla Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0140
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)
High Courts30 Jan 2023Allowed
Rajubhai @ Gaddo Shivabhai Madhabhai Paraliya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0139
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)
High Courts30 Jan 2023Allowed
Alimamad Abubhai Bloch @ Makrani Through Nurjahaben Alimamad Bloch Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0138
Prevention Of Illicit Traffic In Narcotic Drugs And Psychotropic Substances Act, 1988 — Section 2(e), 3(1)
High Courts30 Jan 2023Allowed
Anjali @ Vinisha W/O Mohinsinh @ Chaku Gulabsingh @ Chhiyalal Parghi D/O Gaaranti @ Gattu @ Sudamsi Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0137
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts30 Jan 2023Allowed
Shamsher @ Samir Abbasbhai Junat Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0136
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)