Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 114, 294(A), 323, 498A, 506(2)

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High Courts03 Feb 2023Allowed

Ranchhodbhai Punjabhai Patel Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 02 GUJ CK 0020

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 120B, 167, 193, 196, 420, 465, 467, 468, 471

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High Courts03 Feb 2023Allowed

Naresh Ramanlal Doshi Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0019

Constitution Of India, 1950 — Article 226Gujarat Tenancy And Agricultural Land Act, 1948 — Section 54, 63, 63A, 63B, 75, 84(C)

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High Courts03 Feb 2023Disposed Of

Navghanbhai Govindbhai Zala Vs Pashim Gujarat Vij Company Ltd.

Gujarat High Court · (2023) 02 GUJ CK 0018

Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 50, 126, 126(1), 126(6)(b), 126 (6)(b)(iii), 135, 135(1)(a), 135(1)(a), 135(1)(b), 135(1)(c), 135(1)(d), 135(1)(e), 135(1A), 153, 154, 154(5), 154(6)

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High Courts03 Feb 2023Allowed

Harshadbhai Jamnadas Gadhiya Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0017

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 328, 384, 452, 504(2)Arms Act, 1959 — Section 14

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High Courts03 Feb 2023Disposed Of

Subhashbhai Vidhyaram Varma Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0016

Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 366, 376(2)(n)Protection Of Children From Sexual Offences Act, 2012 — Section 3, 4, 5(L), 6, 8

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High Courts02 Feb 2023Allowed

Mohammed Asifmiya Kasammiya Zalori & 5 Other(S) Vs State Of Gujarat & 1 Other(S)

Gujarat High Court · (2023) 02 GUJ CK 0012

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 114, 323 498A, 504, 506

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High Courts02 Feb 2023Allowed

Astik @ Talwar Shyambhai Vare Through Vare Vandanaben W/O Shyamkumar Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0010

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)

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High Courts02 Feb 2023Allowed

Kasambhai Rafikbhai Hingorja Vs District Magistrate, Junagadh

Gujarat High Court · (2023) 02 GUJ CK 0009

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)

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High Courts02 Feb 2023Allowed

Kaushalbhai Rameshbhai Pipaliya (Patel) Vs Commissioner Of Police

Gujarat High Court · (2023) 02 GUJ CK 0008

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ha), 3(2)Indian Penal Code, 1860 — Section 323, 354A

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High Courts02 Feb 2023Allowed

Dudabhai Virambhai Daki Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0007

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Indian Penal Code, 1860 — Section 120B, 406, 419, 420

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High Courts02 Feb 2023Allowed

Mayur @ Johnny Sahebrav Kashinathnatu Badgujar Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0004

Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(ba), 3(2)Indian Penal Code, 1860 — Section 120B, 406, 419, 420,

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High Courts01 Feb 2023Allowed

Govindbhai Sarmanbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0015

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 504, 506(2)Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts01 Feb 2023Allowed

Dilipbhai Bhagwanbhai Sinojiya (Kadva Patel) Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0014

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 354, 504Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1) (r), 3(1)(s), 3(1)(w), 3(2)(va)

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High Courts01 Feb 2023Allowed

Prakashbhai Bhagwanbhai Sinojiya(Kadva Patel) Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0013

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High Courts01 Feb 2023Allowed

Vaibhavkumar Amrutlal Patel Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0011

Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 320, 482Indian Penal Code, 1860 — Section 114, 323 498A, 504, 506

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High Courts01 Feb 2023Allowed

Chaudhary Alkeshbhai Jodhabhai Vs State Of Gujarat

Gujarat High Court · (2023) 02 GUJ CK 0006

Constitution Of India, 1950 — Article 226Gujarat Mineral (Prevention Of Illegal Mining Storage And Transportation) Rules, 2017 — Rule 12, 12(b)(i), 12(2)(b)(ii), 12(7), 21, 22

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