High Courts30 Jan 2023Allowed
Shankarbhai Sonubhai Marwadi Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0135
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 379
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Gujarat High Court judgments
36,606 judgments · page 141 of 1,831
High Courts30 Jan 2023Allowed
Chimanbhai @ Munno Paljibhai Gohil Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0134
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts30 Jan 2023Disposed Of
Amad Mamad Jat Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0133
Constitution Of India, 1950 — Article 29(1), 226
High Courts25 Jan 2023Allowed
Noorjahanbibi Mubinali Saiyed Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0132
Constitution Of India, 1950 — Article 226Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 357, 482Indian Penal Code, 1860 — Section 114, 384, 386, 506(2)
High Courts25 Jan 2023Dismissed
Ghambhirsinh Keshubha Jadeja Proprietor Jadeja Enterprise Vs India Home Loan Ltd
Gujarat High Court · (2023) 01 GUJ CK 0131
Constitution Of India, 1950 — Article 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 13(2), 13(4), 14, 17
High Courts25 Jan 2023Allowed
Pradipsinh Ramsinh Champavat Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0130
High Courts25 Jan 2023Disposed Of
Umedbhai Chhaganbhai Patel Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0129
Constitution Of India, 1950 — Article 226
High Courts25 Jan 2023Allowed
Dineshbhai Nagarbhai Sunesara Thakor Kol Vs Director General Of Police
Gujarat High Court · (2023) 01 GUJ CK 0128
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)
High Courts25 Jan 2023Allowed
Nathabhai Sarmanbhai Mori (Rabari) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0127
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2)
High Courts25 Jan 2023Allowed
Sevlabhai Aliyabhai Rathwa Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0126
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a)(e), 81, 98(2), 116(b)
High Courts25 Jan 2023Allowed
Mayursinh Mahendrasinh Jadeja Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0125
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116(b)
High Courts24 Jan 2023Allowed
Ibrahim Alias Iblo Karimbhai Kathrotiya Khatki Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0124
Gujarat Police Act, 1951 — Section 135Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 186, 307, 323, 332, 353, 504, 506(2)
High Courts24 Jan 2023Allowed
Bhaveshji Babuji Padhaji Thakore Vs District Magistrate
Gujarat High Court · (2023) 01 GUJ CK 0123
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(b), 3(2)Gujarat Prohibition Act, 1949 — Section 65(aa), 65(ae), 81, 98(2), 116B
High Courts24 Jan 2023Allowed
Rinku Jaykrishna Goda Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0122
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jan 2023Allowed
Arjun Ganeshbhai Solanki Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0121
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jan 2023Allowed
Sandipbhai Udesingbhai Garasiya Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0120
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts24 Jan 2023Allowed
Dipakbhai Hemubhai Pansara Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0119
Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 482Gujarat Prohibition Act, 1949 — Section 98(2)
High Courts23 Jan 2023Allowed
Imran Rajak Sanghar Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0118
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 143, 147, 148, 307, 308, 323, 324, 325, 332, 349, 395, 397, 504, 506(2)Gujarat Police Act, 1951 — Section 135(1)
High Courts23 Jan 2023Allowed
Naren S/O Rumalbhai Dahma Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0117
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 114, 380, 457
High Courts23 Jan 2023Allowed
Akash @ Riksha Kalubhai Therkiya Dantani (Devipujak) Vs State Of Gujarat
Gujarat High Court · (2023) 01 GUJ CK 0116
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c), 3(2)Indian Penal Code, 1860 — Section 379