COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 26 of 44

High Courts27 May 2021

M/S Kitchen Xpress Overseas Ltd Vs Union Of India

Gujarat High Court · (2021) 05 GUJ CK 0056

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High Courts25 May 2021Allowed

Prahladbhai Maganbhai Solanki Vs Jail Superintendent

Gujarat High Court · (2021) 05 GUJ CK 0054

Indian Penal Code, 1860 — Section 393, 397, 452

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High Courts25 May 2021Allowed

Idrish Abdullah (Kokariya) Patel Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0053

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 149, 307, 323, 324, 504, 507, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts24 May 2021Allowed

Mohalla Tech Priavte Limited Vs Lagdhir Jugaldip Bharatkumar

Gujarat High Court · (2021) 05 GUJ CK 0055

Code Of Civil Procedure, 1908 — Order 39, Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3, Order 39 Rule 3A, Order 39 Rule 3(a), Order 39 Rule 3(b), Order 43 Rule 1(r)Trade Marks Act, 1999 — Section 11(1), 135

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High Courts24 May 2021Allowed

Vivek Laxmandas Huldani & 1 Other(S) Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0052

Indian Penal Code, 1860 — Section 34, 120(B), 420Disaster Management Act, 2005 — Section 53

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High Courts21 May 2021Allowed

Pravinsinh Devitsinh Rana Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0051

Scheduled Castes And Scheduled Tribes (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(V)A, 3(2)(v), 14AIndian Penal Code, 1860 — Section 114, 302, 323, 325, 504, 506(2)

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High Courts19 May 2021Allowed

Muliben Gamabhai Hemabhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 313, 363, 366, 376(1), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4

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High Courts19 May 2021Allowed

Lakhman Khima @ Bhimabhai Jalu (Lakhmanbhai @ Tashabhai Bhimabhai Jalu) Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 143, 147, 148, 149, 323, 324, 326, 504, 506(2)Gujarat Police Act, 1951 — Section 135

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High Courts19 May 2021Dismissed