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Gujarat High Court judgments, 2021

864 judgments · page 25 of 44

High Courts31 May 2021Allowed

Anas Ahmed Mulla Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0075

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 143, 147, 148, 354(B), 376(2)(J)(N), 504, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 8
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High Courts27 May 2021

Hanif Ratikha Saiyed Vs State Of Gujarat

Gujarat High Court · (2021) 05 GUJ CK 0061

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 420Information Technology Act, 2000 — Section 65, 66, 66(C)
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