COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 23 of 44

High Courts07 Jun 2021

Rafikbahi Nurmohammad Ghanchi Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0040

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act 1949 — Section 98, 98(2), 99

High Courts07 Jun 2021Allowed

Manish Ramesh Patel Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0039

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act 1949 — Section 98, 98(2), 99

High Courts07 Jun 2021

Bahadurbhai Lakhabhai Vank Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0038

Indian Penal Code, 1860 — Section 302, 324, 332

High Courts07 Jun 2021

Hamid Jakab Sama Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0037

Indian Penal Code, 1860 — Section 342, 364A, 394, 414, 452

High Courts07 Jun 2021

Gulabsinh Harubha Gohil Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0036

Indian Penal Code, 1860 — Section 149, 302

High Courts07 Jun 2021

Pravin @ Pago Hamirbhai Baraiya Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0035

Indian Penal Code, 1860 — Section 302, 324, 452

High Courts04 Jun 2021Partly Allowed

Sumanbhai Natvarbhai Patel Thro Hetalben Sumanbhai Patel Vs Jail Superintendent

Gujarat High Court · (2021) 06 GUJ CK 0034

High Courts04 Jun 2021Allowed

Nasirhusen Ibrahimbhai Sindhi Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 406, 420, 465, 466, 467, 468, 471, 474

High Courts04 Jun 2021Allowed

Rahulbhai @ Rahul Mulchandbhai Pande Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0032

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 170, 379A(3)

High Courts04 Jun 2021

Ashok @ Doctor Ramanbhai Solanki Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0031

High Courts04 Jun 2021Partly Allowed

Dhanjibhai Devsinhbhai Hirpara Through Hirpara Shardaben Dhanjibhai Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0030

High Courts04 Jun 2021Allowed

Laljibhai Nagjibhai Kudecha Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0029

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366Protection Of Children From Sexual Offences Act, 2012 — Section 8, 17

High Courts04 Jun 2021Dismissed

Mohammad Saabir Yakkubhai Sanagar Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0028

Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(C), 22, 29

High Courts04 Jun 2021Partly Allowed

Vinodbhai Dayaram Rajdev Through Kiran Vinod Varma Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0027

High Courts04 Jun 2021

Nilesh Ramesbhai Prajapati Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0026

High Courts04 Jun 2021

Hetalben Maheshbhai Vekriya Minor Through Maheshbhai Laxmanbhai Vekriya Vs State Of Gujarat & 2 Other(S)

Gujarat High Court · (2021) 06 GUJ CK 0025

High Courts03 Jun 2021Partly Allowed

Azaz Hussain Shabbirhusain Binpirsabmiyan Shaikh Thro Nagmabanu Azaz Hussain Shaikh Vs Jail Superintendent

Gujarat High Court · (2021) 06 GUJ CK 0024

High Courts03 Jun 2021Allowed

Gangaram Bapu Gangude Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0023

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 6(a)(1), 6(a)(4), 8(4), 11(1)(d), 11(1)(e)Motor Vehicles Act, 1988 — Section 192

High Courts03 Jun 2021

Vijaybhai Uttambhai Patil Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0022

High Courts03 Jun 2021Allowed

Maheshbhai Ishwerbhai Chavdhari Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0021

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Cruelty To Animals Act, 1960 — Section 6(a)(1), 6(a)(4), 8(4), 11(1)(d), 11(1)(e)Motor Vehicles Act, 1988 — Section 192