COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 22 of 44

High Courts09 Jun 2021Dismissed

Vipulbhai Maganbhai Bhimani Vs LIC Housing Finance Ltd

Gujarat High Court · (2021) 06 GUJ CK 0060

Constitution Of India, 1950 — Article 226, 227Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts09 Jun 2021Disposed Of

Rameshbhai Ranchhodbhai ODE Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0059

Constitution Of India, 1950 — Article 226, 227

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High Courts09 Jun 2021Allowed

Union Of India Vs Ganesh Chandra Sahu S/O Ramesh Chandra Sahu

Gujarat High Court · (2021) 06 GUJ CK 0058

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High Courts09 Jun 2021Disposed Of

M/S Bombay Veraval Transport Company (Ahmedabad) Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0057

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High Courts08 Jun 2021Allowed

Rajubhai Jivrajbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0056

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(1)(w), 3(2)v, 14AIndian Penal Code, 1860 — Section 114, 354A, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 8

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High Courts08 Jun 2021Allowed

Bharat Chandralal Tilwani Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0055

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420, 465, 467, 468, 471

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High Courts08 Jun 2021Allowed

Patel Bhupeshkumar Prahladbhai Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0054

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 193, 199, 420, 465, 466, 467, 468, 471, 474, 494Passport Act, 1957 — Section 12

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High Courts08 Jun 2021Disposed Of

Sangitaben Rajeshbhai Solanki Vs Public Information Officer And Deputy District Development Officer

Gujarat High Court · (2021) 06 GUJ CK 0053

Constitution Of India, 1950 — Article 226Right to Information Act, 2005 — Section 18(1)

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High Courts08 Jun 2021Disposed Of

Bank Of Baroda Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0052

Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts08 Jun 2021

Balubhai Keshavbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0051

Right To Fair Compensation And Transparency In Land Acquisition, Rehabilitation And Resettlement Act, 2013 — Section 64

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High Courts08 Jun 2021Allowed

Nareshkumar Malaji Nayi Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0050

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts08 Jun 2021Allowed

Gauravkumar Pravinbhai Makwana Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0049

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts08 Jun 2021Allowed

Arvindbhai Ramsinghbhai Rathva Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0048

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts08 Jun 2021Allowed

Sahidkhan Umarkhan Malek Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0047

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99Code Of Criminal Procedure, 1973 — Section 451

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High Courts07 Jun 2021

Sodhi Jashpreetsing Ayasingh Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0046

Code Of Criminal Procedure, 1973 — Section 41DIndian Penal Code, 1860 — Section 114, 284, 336, 465, 467, 468, 471Environment Protection Act, 1986 — Section 7, 8, 15, 16

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High Courts07 Jun 2021Allowed

Pushparaj Jain S/O Sunilkumar Jain Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0045

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 406, 420

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High Courts07 Jun 2021Allowed

Balvant Aka Balvirumedbhai Vasava Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 70, 438Gujarat Prohibition (Amendment) Act, 2017 — Section 65A, 65E, 81, 98(2)

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High Courts07 Jun 2021Allowed

Federal Bank Ltd Vs State Of Gujarat & 1 Other(s)

Gujarat High Court · (2021) 06 GUJ CK 0043

Constitution Of India, 1950 — Article 226Securitisation And Reconstruction Of Financial Assets And Enforcement Of Security Interest Act, 2002 — Section 14

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High Courts07 Jun 2021

Naynaben Wd/O Kiritbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0042

Urban Land (Ceiling And Regulation) Act, 1976 — Section 34

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High Courts07 Jun 2021Allowed

Saidas @ Raju Chhanabhai Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0041

Constitution Of India, 1950 — Article 226, 227Code Of Criminal Procedure, 1973 — Section 451Gujarat Prohibition Act 1949 — Section 98, 98(2), 99

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