High Courts03 Jun 2021
Vaghela Ankitsinh Harshadsinh Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0020
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 24 of 44
High Courts03 Jun 2021
Viral Tarunbhai Jain Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0019
Indian Penal Code, 1860 — Section 114, 323, 498A, 504
High Courts03 Jun 2021Partly Allowed
Ramabhai Somabhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0018
High Courts03 Jun 2021Dismissed
Ahmedabad Medical Association Through Vice President Maulik Sureshchandra Shah Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0017
Constitution Of India, 1950 — Article 14, 226Gujarat Provincial Municipal Corporation Act, 1949 — Section 18,, 19(i)(a), 254, 263, 268
High Courts02 Jun 2021Partly Allowed
Vivek Laxmandas Huldani Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0016
High Courts02 Jun 2021Allowed
Hardik Bijalbhai Parmar Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0015
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 143, 147, 148, 149, 201, 302, 307, 323Gujarat Police Act, 1951 — Section 135
High Courts02 Jun 2021Allowed
Akhtarbag @ Aku Painter Sharifbag Mirza Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0014
Code Of Criminal Procedure, 1973 — Section 439Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 8(c), 20(b) (ii)B, 29
High Courts02 Jun 2021
Tukaram Amruta Kardile Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0013
High Courts02 Jun 2021Partly Allowed
Dhana Surabhai Mori Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0011
High Courts02 Jun 2021Dismissed
Kana Babubhai Odedara Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0010
Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 302, 307, 323, 324, 504, 506(2)Gujarat Police Act, 1951 — Section 135
High Courts02 Jun 2021Dismissed
Hamir Balubhai Modhvadiya Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0009
Indian Penal Code, 1860 — Section 34, 143, 147, 148, 149, 302
High Courts02 Jun 2021
Bhima Hajabhai Singrakhiya Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0008
High Courts02 Jun 2021Disposed Of
Bhavnagar Jilla Sahakari Doodh Utpadak Sangh Limited Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0007
High Courts01 Jun 2021
Yes Bank Limited Vs Nand Ananya Imo No. 9082063 & 1 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0006
Admiralty (Jurisdiction And Settlement Of Maritime Claims) Act, 2017 — Section 4(1)(c)
High Courts01 Jun 2021
Tulsidas Madhavdas Aggravat Vs Hirabhai Jivandas Aggravat & 2 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0005
Code Of Civil Procedure, 1908 — Order 7 Rule 11
High Courts01 Jun 2021Partly Allowed
Sidhik Husen Sama Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0004
High Courts01 Jun 2021Disposed Of
Zen Shipping And Port Private Limited Vs Gulf Oil Lubricants India Limited
Gujarat High Court · (2021) 06 GUJ CK 0003
High Courts01 Jun 2021
Pirabhai Bhikhabhai Rabari & 63 Other(S) Vs State Of Gujarat & 3 Other
Gujarat High Court · (2021) 06 GUJ CK 0002
High Courts01 Jun 2021
Babubhai Sartanbhai Rabari Vs State Of Gujarat & 3 Other(S)
Gujarat High Court · (2021) 06 GUJ CK 0001
High Courts31 May 2021Allowed
Usmangani @ Saddam Sikandarbhai Malek Vs State Of Gujarat
Gujarat High Court · (2021) 05 GUJ CK 0077
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 363, 366, 376, 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6