High Courts21 Jun 2021Allowed

Zarinabibi Bhurekhan @ Akramkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0103

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(w)(i), 3(1)(w)(ii), 3(2)(v), 3(2)(va), 14A, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 143, 147, 323, 328, 376(2)(n), 506(1)
High Courts21 Jun 2021Allowed

Bhaumik Dilipkumar Gandhi Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0102

Code Of Criminal Procedure, 1973 — Section 439Prevention Of Corruption Act, 1988 — Section 12, 13(1)(a), 13(2)Indian Penal Code, 1860 — Section 34, 109, 120B, 409, 465, 466, 467, 471, 476(A)
High Courts18 Jun 2021Allowed

Vijaysinh Vajesinh Rathod Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0096

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 323, 342, 363, 366, 376(2)(g), 506(2)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 12
High Courts18 Jun 2021Allowed

Pursottam Ganpatbhai Bariya Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0095

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 363, 366, 376(2)(N)Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 12
High Courts15 Jun 2021Allowed

Bharatsinh Ratansinh Padhiyar Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0087

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504, 506(2)
High Courts15 Jun 2021Allowed

Patel Hiteshbhai Mohanbhai Vs State Of Gujarat

Gujarat High Court · (2021) 06 GUJ CK 0086

Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)v, 14A, 18, 18A, 18A(1)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 363, 366, 376(2)(n), 504, 506(2)