High Courts05 Jul 2021Allowed
Ajit Kumar Anilbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0014
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
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Gujarat High Court judgments, 2021
864 judgments · page 19 of 44
High Courts05 Jul 2021Allowed
Parmar Shanabhai Madhavbhai Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0013
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts05 Jul 2021Allowed
Karuji Fatiyaji Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0012
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts05 Jul 2021Allowed
Brahmanand Aatmaram OZA Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0011
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts05 Jul 2021Allowed
Sukhabhai Virabhai Damor Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0010
Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 99
High Courts02 Jul 2021Allowed
Kantilal Narshibhai Bhimani Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0009
Prevention Of Corruption Act, 1988 — Section 7, 13(2)
High Courts02 Jul 2021Allowed
Devraj Virambhai Desai @ Manojbhai Desai Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0008
Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 120B, 394, 406, 420
High Courts02 Jul 2021Allowed
Mukeshkumar Bishambharlal Shah Proprietor Of M/S Nipun Enterprise Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0007
Negotiable Instruments Act, 1881 — Section 138
High Courts02 Jul 2021Allowed
Khodiyar Trading Through Proprietor Bhagvatsinh Ranjitbhai Sindhav Alias Rajput Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0005
Constitution Of India, 1950 — Article 226Mines And Mineral (Regulation And Development) Act, 1957 — Rule 17
High Courts02 Jul 2021Disposed Of
Devarshi Arvindkumar Pandya Vs Bar Council Of Gujarat Through The Chairman
Gujarat High Court · (2021) 07 GUJ CK 0002
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2021Disposed Of
Lalgar Alias Lalo Narayan Goswami Vs Nareshbhai Govindbhai Modi & 11 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0006
Constitution Of India, 1950 — Article 227
High Courts01 Jul 2021Dismissed
M/S Ami Exports Vs Union Of India
Gujarat High Court · (2021) 07 GUJ CK 0004
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2021Disposed Of
Manojbhai Mangabhai OAD Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0003
Constitution Of India, 1950 — Article 226
High Courts01 Jul 2021Disposed Of
Hathusinh Bhanji Jadeja Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0001
Constitution Of India, 1950 — Article 226Arms Act, 1959 — Section 18
High Courts25 Jun 2021
Deohooti Janmejay Vyas Vs Assistant Commissioner Of Income Tax, Central Circle 2(2)
Gujarat High Court · (2021) 06 GUJ CK 0110
Income Tax Act, 1961 — Section 142(2A)
High Courts25 Jun 2021Disposed Of
Mahammadbhai Jamalbhai Rasamana & 2 Other(S) Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0109
Indian Penal Code, 1860 — Section 114, 323, 325, 504, 506(2)5
High Courts25 Jun 2021Disposed Of
Patel Daxesh Bhanubhai Vs Competent Authority, National Highway Authority Of India And Special Land Acquisition Officer
Gujarat High Court · (2021) 06 GUJ CK 0108
High Courts22 Jun 2021Allowed
Rakesh @ Ramnikbhai Harjibhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0107
Scheduled Caste And Scheduled Tribe (Prevention Of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(s), 3(2)(va), 14A, 18, 18A, 18A(i)Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 323, 504, 50692
High Courts22 Jun 2021Allowed
Babulal Keshrimal Jain Vs State Of Gujarat
Gujarat High Court · (2021) 06 GUJ CK 0106
Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 120B, 406, 409, 420Gujarat Protection Of Interest Of Depositors Act, 2003 — Section 3
High Courts22 Jun 2021Dismissed
Aaftali @ Asgar @ Aso Jakambhai Bhatti Miyana Vs District Magistrate
Gujarat High Court · (2021) 06 GUJ CK 0105
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)Indian Penal Code, 1860 — Section 114, 341, 342, 393, 394, 427, 504Gujarat Police Act, 1951 — Section 135