High Courts02 Aug 2021Allowed
Patan District Panchayat Vs S.V. Dave & 1 Other(S)
Gujarat High Court · (2021) 08 GUJ CK 0003
Constitution Of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments, 2021
864 judgments · page 17 of 44
High Courts02 Aug 2021Dismissed
Ambalal Ukabhai Bhil Vs State Of Gujarat
Gujarat High Court · (2021) 08 GUJ CK 0002
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120(B), 406, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 36, 154(3), 156(3), 200, 482
High Courts30 Jul 2021Disposed Of
Rashmikant Pravinlal Vyas Vs Anju Sharma, IAS
Gujarat High Court · (2021) 07 GUJ CK 0050
High Courts29 Jul 2021Allowed
Bholabhai S/O. Khemubhai Nansing Bandvadiya Vs Jail Superintendent
Gujarat High Court · (2021) 07 GUJ CK 0052
High Courts29 Jul 2021
State Of Gujarat Vs Mohmedakbar Hajimahmed Sultan Dhausi
Gujarat High Court · (2021) 07 GUJ CK 0051
High Courts29 Jul 2021Allowed
Rahul Kalubhai Ratdiya Bharwad Through Multani Fejal Gulabbhai Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0049
Gujarat Prevention Of Anti Social Activities Act, 1985 — Section 2(c)
High Courts29 Jul 2021Allowed
Stuti Rakesh Painter Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0048
High Courts28 Jul 2021Dismissed
Nikunj S/O Lalitkumar Ganatra Thro His Father And Natural Guardian Lalitkumar Amrutlal Ganatra Vs State Of Gujarat, Education Department & 1 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0044
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jul 2021Allowed
Ranmalbhai Bhojabhai Modhvadia Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0047
Code Of Criminal Procedure, 1973 — Section 438Gujarat Land Grabbing (Prohibition) Act, 2020 — Section 4(1), 4(2), 4(3), 5(c)
High Courts27 Jul 2021Allowed
Tikmaram Bhiyaram Thori Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0046
Code Of Criminal Procedure, 1973 — Section 439Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 83, 98(2), 116B
High Courts27 Jul 2021Allowed
Roshanbhai Sunilbhai Rathod Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0045
Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2), 116BIndian Penal Code, 1860 — Section 114, 465, 468, 471
High Courts26 Jul 2021Allowed
Rushikumar Keshavlal Oza Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0043
Code Of Criminal Procedure, 1973 — Section 397, 401
High Courts23 Jul 2021Disposed Of
Aasifmustufa Hussainbhai Chauhan Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0040
Code Of Criminal Procedure, 1973 — Section 173(8), 439Indian Penal Code, 1860 — Section 114, 143, 147, 149, 302, 307, 323, 324, 504
High Courts22 Jul 2021Allowed
Hasan Ahemad Charkha @ Lalu Shaikh Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0042
Code Of Criminal Procedure, 1973 — Section 268
High Courts22 Jul 2021Allowed
Dhirubhai Nankabhai Dhakhada Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0041
High Courts22 Jul 2021Disposed Of
Hirjibhai Mepabhai Vekariya Vs Jetpur Navagadh Municipality
Gujarat High Court · (2021) 07 GUJ CK 0039
High Courts22 Jul 2021
Niteshbhai Sumanbhai Patel Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0038
Indian Penal Code, 1860 — Section 302
High Courts20 Jul 2021Disposed Of
Shyamji Hemrajji Shethiya Vs Gujarat Industrial Development Corporation & 2 Other(S)
Gujarat High Court · (2021) 07 GUJ CK 0036
Constitution Of India, 1950 — Article 226
High Courts20 Jul 2021Allowed
B K Chanel Network Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0035
Cinematography Act, 1952 — Section 14, 15, 16, 18
High Courts19 Jul 2021Allowed
Vikram Biharibhai Khakhar Through Poa Biharibhai Nanalal Khakhar Vs State Of Gujarat
Gujarat High Court · (2021) 07 GUJ CK 0037
Code Of Criminal Procedure, 1973 — Section 482Indian Penal Code, 1860 — Section 114, 354, 406, 420, 498ADowry Prohibition Act, 1961 — Section 3, 7