COURT ARCHIVE

Gujarat High Court judgments, 2021

864 judgments · page 15 of 44

High Courts18 Aug 2021Allowed

Ankurkumar @ Kukdo Namdevbhai Mavjibhai Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0044

Code Of Criminal Procedure, 1973 — Section 164, 439Indian Penal Code, 1860 — Section 302, 392Arms Act, 1959 — Section 25(1)(b)(a)

High Courts18 Aug 2021Allowed

Ankit Sanjaybhai Dubey Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0037

Gujarat Police Act, 1951 — Section 56, 56(b), 57

High Courts18 Aug 2021Allowed

Sagarbhai Sadashiv Bhamare Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0036

Gujarat Police Act, 1951 — Section 56, 56(b), 57

High Courts17 Aug 2021Allowed

Deepsinh @ Dilipbhai Bakubhai Baria Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0043

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81

High Courts17 Aug 2021Allowed

Dabhi Anilsinh Dilipsinh Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0042

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 98(2)

High Courts17 Aug 2021Allowed

Sikandar (Sindar Jaha) Ariafkhan Pathan Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0041

Code Of Criminal Procedure, 1973 — Section 438Indian Penal Code, 1860 — Section 114, 306

High Courts17 Aug 2021Allowed

Arvindbhai Kanjibhai Chauhan Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0040

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(a), 65(e), 81, 116B

High Courts17 Aug 2021Allowed

Aryan @ Sanjaykumar Haribhai Vigora @ Maheshwari Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0039

Code Of Criminal Procedure, 1973 — Section 438Gujarat Prohibition Act, 1949 — Section 65(A), 65(E), 81, 116(B)

High Courts17 Aug 2021Dismissed

Dhirubhai Ravjibhai Baraiya Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0035

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 279, 304(A), 337, 338Motor Vehicles Act, 1988 — Section 177, 184

High Courts11 Aug 2021Allowed

Shekhar Bhausaheb Pawar Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0033

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 34, 114, 302, 323Gujarat Police Act, 1951 — Section 135(1)

High Courts11 Aug 2021Dismissed

Rasiklal Polabhai Dhandhukiya Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0032

Constitution Of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17, 29, 33(c)(2)

High Courts11 Aug 2021Disposed Of

Guardian Of Minor Victim Kasturbhai Sombhai Dantani Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0031

Medical Termination Of Pregnancy Act, 1971 — Section 3, 3(2), 3(3), 4, 5

High Courts10 Aug 2021Allowed

Mirkhan Yakub Maman Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0030

Code Of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — Section 114, 295A, 429Gujarat Animal Preservation Act, 1954 — Section 5(1),1, 6(B)(1), 8(2), 8(4)

High Courts10 Aug 2021Disposed Of

M/S Sunrise Computers And Management Consultancy Private Limited Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0028

Constitution Of India, 1950 — Article 226

High Courts10 Aug 2021Allowed

Umeshkumar Jagdishbhai Bajpeyi Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0024

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

High Courts10 Aug 2021Allowed

Anilbhai Devchandbhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0023

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

High Courts10 Aug 2021Allowed

Brahmbhatt Janakkumar Jaydevlal Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0022

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

High Courts10 Aug 2021Allowed

Pankzarbhai @ Pankajkumar Balubhai Patel Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0021

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2), 99

High Courts10 Aug 2021Allowed

Rajubhai Abdulabhai Ansari Vs State Of Gujarat

Gujarat High Court · (2021) 08 GUJ CK 0020

Constitution Of India, 1950 — Article 226, 227Gujarat Prohibition Act, 1949 — Section 98, 98(2)

High Courts09 Aug 2021Disposed Of

Akil Pervez Son Of Tayab Fazal Husain Vs Tasnime D/O Siraze Houssen Mohammed Ali Adamali

Gujarat High Court · (2021) 08 GUJ CK 0029

Family Courts Act, 1984 — Section 7, 7(b), 19Code Of Criminal Procedure, 1973 — Section 20Muslim Personal Law (Shariyat Application) Act, 1937 — Section 4(5)